High Courts23 Jul 2018Dismissed
Tejsingh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0214
Rajasthan Urban Improvement Trust Act, 1959 — Section 52(1), 52(2), 52(3), 52(4)Constitution of India, 1950 — Article 14
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 46 of 101
High Courts20 Jul 2018Disposed Off
Satya Prakash @APPELLANT@Hash Union of India & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0213
Indian Penal Code, 1860 — Section 147, 148, 149, 308, 323, 341, 325, 326
High Courts20 Jul 2018Dismissed
Surendra Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0212
Indian Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 94Code of Criminal Procedure, 1973 — Section 340
High Courts20 Jul 2018Dismissed
Kiran @APPELLANT@Hash Union of India & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0211
Constitution of India, 1950 — Article 142
High Courts20 Jul 2018Dismissed
Commissioner Of Central Goods And Service Tax @APPELLANT@Hash Jatan Construction Private Limited
Rajasthan High Court · (2018) 07 RAJ CK 0210
Finance Act, 1994 — Section 65(105)(zzzza), 82, 83Central Excise Act, 1944 — Section 14
High Courts20 Jul 2018Dismissed
Sanjay Paliwal @APPELLANT@Hash Alok Goyal
Rajasthan High Court · (2018) 07 RAJ CK 0209
Code of Civil Procedure, 1908 — Section 96
High Courts19 Jul 2018Disposed Off
Amit Kumar Dusad @APPELLANT@Hash Akhil Bhartiya Khandelwal Vaishya Mahasabha & Another
Rajasthan High Court · (2018) 07 RAJ CK 0208
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts19 Jul 2018Allowed
Mahesh Dangayach @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0207
Rajasthan Stamp Act, 1998 — Section 51Rajasthan Stamp Rules, 2004 — Rule 58
High Courts19 Jul 2018Dismissed
Smt. Pallavi Gautam @APPELLANT@Hash Ramnarayan
Rajasthan High Court · (2018) 07 RAJ CK 0206
Code of Civil Procedure, 1908 — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts19 Jul 2018
Smt. Shashi Lata Sharma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0076
Code of Criminal Procedure, 1973 — Section 173(8), 482Indian Penal Code, 1860 — Section 406, 420, 420B
High Courts19 Jul 2018Disposed Off
Prakash Kumawat @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0075
Code of Criminal Procedure, 1973 — Section 161, 482
High Courts18 Jul 2018Dismissed
Dinesh Arora @APPELLANT@Hash Vibhore Kapoor
Rajasthan High Court · (2018) 07 RAJ CK 0205
Code of Civil Procedure, 1908 — Section 151Limitation Act, 1963 — Section 5
High Courts18 Jul 2018Disposed Off
Principal, Rajrishi College, Alwar @APPELLANT@Hash Shri Ram Bharosi
Rajasthan High Court · (2018) 07 RAJ CK 0204
Limitation Act, 1963 — Section 5Industrial Disputes Act, 1947 — Section 25F, 25H, 25G
High Courts18 Jul 2018Allowed
Nitendra Singhal @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0203
Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts18 Jul 2018Dismissed
Oriental Insurance Co Ltd @APPELLANT@Hash Suresh Yogi & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0202
Employee Compensation Act, 1923 — Section 30
High Courts18 Jul 2018Allowed
Ramchandra Naga @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0201
Indian Penal Code, 1860 — Section 34, 143, 302, 304, 341, 435Code of Criminal Procedure, 1973 — Section 161
High Courts18 Jul 2018Dismissed
Karunesh Kumar Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0200
High Courts18 Jul 2018Dismissed
Vailas Das Dhurve Gond @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0199
Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006 — Section 2( c), 3(1), 3(1)(a), 3(1)(g)Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts18 Jul 2018Disposed Off
Dr. Prabha Verma @APPELLANT@Hash University Of Rajasthan
Rajasthan High Court · (2018) 07 RAJ CK 0198
High Courts18 Jul 2018Dismissed
Commissioner Of Central Goods And Service Tax @APPELLANT@Hash Prem Jain Ispat Udyog Private Limited
Rajasthan High Court · (2018) 07 RAJ CK 0197