High Courts26 Jul 2018Allowed
Manish Parasar @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0234
Code of Criminal Procedure, 1973 — Section 320(2), 482Indian Penal Code, 1860 — Section 120B, 406, 417, 420
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 45 of 101
High Courts26 Jul 2018Allowed
Govt. Of India @APPELLANT@Hash Shri Ram Meel
Rajasthan High Court · (2018) 07 RAJ CK 0233
Indian Penal Code, 1860 — Section 147, 148, 323, 341, 379, 452Limitation Act, 1963 — Section 5
High Courts26 Jul 2018Dismissed
University of Rajasthan @APPELLANT@Hash Dr. U.D. Tripathi
Rajasthan High Court · (2018) 07 RAJ CK 0232
High Courts26 Jul 2018Dismissed
B.M.Jhanwar @APPELLANT@Hash Punjab National Bank
Rajasthan High Court · (2018) 07 RAJ CK 0231
High Courts25 Jul 2018Dismissed
Vikram Kumar Saini @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0230
High Courts25 Jul 2018Allowed
Rajesh Gupta @APPELLANT@Hash Union Of India
Rajasthan High Court · (2018) 07 RAJ CK 0229
Constitution of India, 1950 — Article 136, 226, 227
High Courts25 Jul 2018Dismissed
M/s. Clarity Gold Pvt. Ltd @APPELLANT@Hash Pr. Commissioner Of Income Tax
Rajasthan High Court · (2018) 07 RAJ CK 0228
High Courts25 Jul 2018Allowed
Sh. Arvind Bankat Lal Sarda Director @APPELLANT@Hash Union Of India
Rajasthan High Court · (2018) 07 RAJ CK 0227
Central Excise Act, 1944 — Section 32, 32E
High Courts25 Jul 2018Dismissed
Association of Self Financing Universities of Rajasthan @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0226
Constitution of India, 1950 — Article 14, 19, 19(1)(f), 19(1)(g), 19(6), 26, 26(a), 30, 31, 358
High Courts24 Jul 2018
Nikhil Choudhary @APPELLANT@Hash Union Of India
Rajasthan High Court · (2018) 07 RAJ CK 0225
High Courts24 Jul 2018Allowed
Manoj Kumar @APPELLANT@Hash Sharda Bai
Rajasthan High Court · (2018) 07 RAJ CK 0224
Indian Penal Code, 1860 — Section 406, 498ACode of Criminal Procedure, 1973 — Section 125
High Courts24 Jul 2018Dismissed
Commissioner Of Income Tax Tds @APPELLANT@Hash M/s Bharti Hexacom Limited
Rajasthan High Court · (2018) 07 RAJ CK 0223
Indian Contract Act, 1872 — Section 182Income Tax Act, 1961 — Section 194H
High Courts24 Jul 2018Dismissed
Brij Lal @APPELLANT@Hash Rent Tribunal, Alwar
Rajasthan High Court · (2018) 07 RAJ CK 0222
Rajasthan Rent Control Act, 2001 — Section 9
High Courts24 Jul 2018Dismissed
Principal Commissioner Of Income Tax @APPELLANT@Hash Shri Pramod Jain
Rajasthan High Court · (2018) 07 RAJ CK 0221
High Courts24 Jul 2018Disposed Off
Sumit Sharma @APPELLANT@Hash Smt Gayatri Devi
Rajasthan High Court · (2018) 07 RAJ CK 0220
High Courts24 Jul 2018Disposed Off
Kanchan Kumari @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0219
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366Protection of Children from Sexual Offences Act, 2012 — Section 17
High Courts24 Jul 2018Allowed
Barmer Lignite Mining Co. Ltd @APPELLANT@Hash DCIT, Central Circle 6
Rajasthan High Court · (2018) 07 RAJ CK 0218
High Courts23 Jul 2018
autilya Mahila T T College @APPELLANT@Hash Subodh Agarwal
Rajasthan High Court · (2018) 07 RAJ CK 0217
High Courts23 Jul 2018Disposed Off
Smt. Manju @APPELLANT@Hash Managing Director, Jaipur City Transport & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0216
High Courts23 Jul 2018Dismissed
State of Rajasthan @APPELLANT@Hash Manoj Kumar
Rajasthan High Court · (2018) 07 RAJ CK 0215
Code of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 120B, 205, 419, 420, 467, 468, 471Rajasthan Civil Services (Conduct) Rules, 1971 — Rule 16, 18