High Courts03 Aug 2018
Aarti Sharma And Ors. @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0015
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 43 of 101
High Courts03 Aug 2018Allowed
Ram Singh Jodha @APPELLANT@Hash Secretary to The Govt. Department of Education
Rajasthan High Court · (2018) 08 RAJ CK 0014
High Courts03 Aug 2018Dismissed
Kalu Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0013
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 201, 302, 397Indian Evidence Act, 1872 — Section 27
High Courts02 Aug 2018
Parmila Devi @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0189
High Courts02 Aug 2018Allowed
Nihal Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0188
Indian Penal Code, 1860 — Section 307, 332, 353Arms Act, 1959 — Section 3, 25Code of Criminal Procedure, 1973 — Section 313, 437A
High Courts02 Aug 2018Dismissed
Manju Devi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0012
Code of Criminal Procedure, 1973 — Section 311, 482Indian Penal Code, 1860 — Section 302, 304B
High Courts02 Aug 2018Dismissed
Ishwar Singh Rathore @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0011
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts02 Aug 2018Allowed
Balu Bheel @APPELLANT@Hash Cbn Through Spl.pp
Rajasthan High Court · (2018) 08 RAJ CK 0010
Code of Criminal Procedure, 1973 — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18(c ), 19, 37
High Courts02 Aug 2018Allowed
Subhash @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0009
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102
High Courts02 Aug 2018Allowed
Bhom Singh, Raju Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0008
Indian Penal Code, 1860 — Section 34, 341, 392Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12
High Courts02 Aug 2018Dismissed
Taskeen @APPELLANT@Hash Chandra Handa
Rajasthan High Court · (2018) 08 RAJ CK 0007
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 227
High Courts02 Aug 2018Disposed Off
Dr. Narendra Mishra @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0006
Constitution of India, 1950 — Article 226
High Courts02 Aug 2018Dismissed
Jai Kishan @APPELLANT@Hash Director
Rajasthan High Court · (2018) 08 RAJ CK 0005
Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976 — Section 2( c), 2(f), 4Constitution of India, 1950 — Article 226
High Courts02 Aug 2018Disposed Off
Khushnuma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0004
Rajasthan Education Subordinate Service Rules, 1971 — Rules 20, 21
High Courts02 Aug 2018Disposed Off
Harish Goyal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0003
High Courts02 Aug 2018Dismissed
Ram Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0002
High Courts02 Aug 2018Allowed
Jagmal Singh Choudhary @APPELLANT@Hash Bar Council of India
Rajasthan High Court · (2018) 08 RAJ CK 0001
Advocates Act, 1961 — Section 8A(2)Code of Civil Procedure, 1908 — Order 1 Rule 10Constitution of India, 1950 — Article 226
High Courts01 Aug 2018Disposed Off
Sohel Khan @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0187
Code of Criminal Procedure, 1973 — Section 164
High Courts01 Aug 2018Allowed
Raunak Jain @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0186
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 147, 148, 149, 308, 323, 325, 341
High Courts01 Aug 2018Dismissed
Om Prakash @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0185
Indian Penal Code, 1860 — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 4, 6Code of Criminal Procedure, 1973 — Section 164, 313