High Courts01 Aug 2018Allowed
Smt. Sonia Godhwani @APPELLANT@Hash Hitesh Godhwani
Rajasthan High Court · (2018) 08 RAJ CK 0184
Hindu Marriage Act, 1955 — Section 24Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 44 of 101
High Courts01 Aug 2018Allowed
Kumari Chandra, Sati Lajnani @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0183
Code of Criminal Procedure, 1973 — Section 313, 374, 437AIndian Penal Code, 1860 — Section 84, 302, 307, 364, 367, 374Indian Evidence Act, 1872 — Section 105
High Courts01 Aug 2018Disposed Off
Rahul Tyagi @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0182
Indian Penal Code, 1860 — Section 120B, 328, 344, 343, 346, 363, 364, 364A, 365Code of Criminal Procedure, 1973 — Section 100, 154, 161, 161(3), 162, 164, 165, 293, 313Indian Evidence Act, 1872 — Section 10, 13, 27, 59, 63, 65, 65A, 65B, 65B(4)
High Courts31 Jul 2018Dismissed
Tarachand Verma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0250
Code of Criminal Procedure, 1973 — Section 91, 161, 482
High Courts31 Jul 2018
Grj Distributors And Developers Private Limited @APPELLANT@Hash Union Of India
Rajasthan High Court · (2018) 07 RAJ CK 0249
Real Estate (Regulation andDevelopment) Act, 2016 — Section 20, 21, 22, 43, 45, 46
High Courts31 Jul 2018Dismissed
Principal Commissioner Of Income Tax Central @APPELLANT@Hash M/s Motisons Entertainment India Pvt. Ltd
Rajasthan High Court · (2018) 07 RAJ CK 0248
High Courts31 Jul 2018Dismissed
Dr. Vikas Bhardwaj @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0247
Indian Medical Council Act, 1956 — Section 11(2)Maharashtra Medical Council Act, 1965 — Section 28, 38Income Tax Act, 1961 — Section 140A(3)
High Courts31 Jul 2018Dismissed
Commissioner Of Income Tax Exemptions @APPELLANT@Hash Modern School Society
Rajasthan High Court · (2018) 07 RAJ CK 0246
High Courts31 Jul 2018Dismissed
Kamlesh Kumar Meena @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0245
Constitution of India, 1950 — Article 14, 16, 21, 32, 226
High Courts31 Jul 2018Allowed
Rupesh, Pintu @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0077
Code of Criminal Procedure, 1973 — Section 82, 83, 161, 313, 319, 437AIndian Penal Code, 1860 — Section 34, 147, 149, 302, 307, 319, 323, 325, 332, 333, 341, 353, 362, 377, 382Indian Evidence Act, 1872 — Section 27
High Courts30 Jul 2018
Ram Charan Gurjar @APPELLANT@Hash Shri Bhagwat Singh Dewal
Rajasthan High Court · (2018) 07 RAJ CK 0244
High Courts30 Jul 2018Dismissed
Smt. Nirmala Gome @APPELLANT@Hash Hariballabh Gome
Rajasthan High Court · (2018) 07 RAJ CK 0243
Indian Penal Code, 1860 — Section 406, 498ACode of Criminal Procedure, 1973 — Section 125
High Courts30 Jul 2018Allowed
Director, Pension And Pensioner Welfare Department @APPELLANT@Hash Nawal Kishor Pareek
Rajasthan High Court · (2018) 07 RAJ CK 0242
Limitation Act, 1963 — Section 5Rajasthan Civil Services (Medical Attendance) Rules, 2013 — Rule 9, 11
High Courts30 Jul 2018Dismissed
M/s Inven Pharmaceuticals Private Limited @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0241
Code of Criminal Procedure, 1973 — Section 482India Drugs and Cosmetics Act, 1940 — Section 25(1), 34, 34(2)Negotiable Instruments Act, 1881 — Section 141
High Courts27 Jul 2018Disposed Off
Pushpa @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0240
Indian Penal Code, 1860 — Section 406, 498A
High Courts27 Jul 2018Dismissed
Smt Anita Gurjar @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0239
Rajasthan Municipalities Act, 2009 — Section 39(6)
High Courts27 Jul 2018Allowed
Purushottam Lal Meena And Ors @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0238
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts26 Jul 2018Disposed Off
Sanjay Gupta @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0237
Indian Penal Code, 1860 — Section 279, 323, 341, 427
High Courts26 Jul 2018Dismissed
Krishna Gopal Pareek @APPELLANT@Hash Bundi Central Co-Operative Bank Limited
Rajasthan High Court · (2018) 07 RAJ CK 0236
High Courts26 Jul 2018Allowed
Nishit, Babloo @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0235
Arms Act, 1959 — Section 2(i), 3, 7, 25, 25(1A), 27, 27(2)Code of Criminal Procedure, 1973 — Section 323Constitution of India, 1950 — Article 21