High Courts12 Jul 2018Allowed
Sagar Mal Verma @APPELLANT@Hash Secretary, Central Board Of Secondary Education
Rajasthan High Court · (2018) 07 RAJ CK 0172
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 49 of 101
High Courts12 Jul 2018Disposed Off
Lokesh Kumar Singh @APPELLANT@Hash Yogendra Sharma
Rajasthan High Court · (2018) 07 RAJ CK 0171
Rajasthan Rent Control Act, 2001 — Section 9Constitution of India, 1950 — Article 226, 227
High Courts12 Jul 2018Dismissed
Mukesh Kumar @APPELLANT@Hash Rahmani
Rajasthan High Court · (2018) 07 RAJ CK 0170
High Courts12 Jul 2018Disposed Off
Arvind Singh @APPELLANT@Hash Dinesh Chand Gupta
Rajasthan High Court · (2018) 07 RAJ CK 0169
Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 165, 311
High Courts12 Jul 2018Disposed Off
Laxmandas @APPELLANT@Hash Director Local Bodies
Rajasthan High Court · (2018) 07 RAJ CK 0168
Rajasthan Land Revenue Act, 1956 — Section 91Constitution of India, 1950 — Article 226
High Courts12 Jul 2018Disposed Off
Madhu Bala Laxkar @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0167
High Courts12 Jul 2018Disposed Off
Satish Kumar Meena @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0166
High Courts12 Jul 2018Disposed Off
Vijaybhan Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0165
High Courts12 Jul 2018Dismissed
Rajendra Kumar Parmarthak @APPELLANT@Hash Central Administrative Tribunal
Rajasthan High Court · (2018) 07 RAJ CK 0164
Railway servants (Discipline & Appeal) Rules, 1968 — Rule 22(2)Constitution of India, 1950 — Article 32, 226, 227
High Courts12 Jul 2018Dismissed
Satya Narayan Sharma @APPELLANT@Hash Rajendra Dasora
Rajasthan High Court · (2018) 07 RAJ CK 0058
High Courts12 Jul 2018Disposed Off
Smt. Mamta Rani @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0057
High Courts12 Jul 2018Disposed Off
Mustafa Khilji @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0056
High Courts12 Jul 2018Dismissed
Gurdeep Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0055
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420
High Courts12 Jul 2018Dismissed
Smt. Santosh Kumari @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0054
Rajasthan Panchayati Raj Act, 1994 — Section 19, 38, 38(1), 38(4), 39Indian Penal Code, 1860 — Section 420, 468, 471Rajasthan Panchayati Raj Rules, 1996 — Rule 22, 23
High Courts12 Jul 2018Allowed
Lalit Kumar Mehta @APPELLANT@Hash Smt.Sanjeeta
Rajasthan High Court · (2018) 07 RAJ CK 0053
High Courts11 Jul 2018Disposed Off
Mahrishi Dayanand Saraswati University @APPELLANT@Hash Dhanna Ram
Rajasthan High Court · (2018) 07 RAJ CK 0163
Industrial Disputes Act, 1947 — Section 25F
High Courts11 Jul 2018Disposed Off
Inder Kanwar @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0162
High Courts11 Jul 2018Disposed Off
Hukam Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0161
High Courts11 Jul 2018Disposed Off
Sanjay Yadav @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0160
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts11 Jul 2018Dismissed
Ashwani Kumar Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0159
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 336, 447