High Courts05 Jul 2018Dismissed
Poonam Chand Bhandari @APPELLANT@Hash Smt. Vasundhra Raje Scindhiya
Rajasthan High Court · (2018) 07 RAJ CK 0122
Contempt of Courts Act, 1971 — Section 2( c), 15
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 53 of 101
High Courts05 Jul 2018Dismissed
Union Of India @APPELLANT@Hash Suresh Kumar
Rajasthan High Court · (2018) 07 RAJ CK 0121
High Courts04 Jul 2018Dismissed
Mohammed Yusuf @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0120
Waqf Act, 1995 — Section 20(2)
High Courts04 Jul 2018Allowed
Rodu @APPELLANT@Hash Siya Ram
Rajasthan High Court · (2018) 07 RAJ CK 0119
High Courts04 Jul 2018Dismissed
United India Insurance Company Ltd @APPELLANT@Hash Smt. Bassi
Rajasthan High Court · (2018) 07 RAJ CK 0118
Employees Compensation Act, 1923 — Section 30, 30(aa)
High Courts04 Jul 2018Disposed Off
Ramavtar Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0117
Indian Penal Code, 1860 — Section 34, 323, 341, 354, 452Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(w)(I), 3(1)(v)Code of Criminal Procedure, 1973 — Section 482
High Courts04 Jul 2018Allowed
Smt. Geeta Devi @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0116
High Courts04 Jul 2018Dismissed
Shri Madan Lal @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 07 RAJ CK 0115
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16Constitution of India, 1950 — Article 14
High Courts04 Jul 2018Allowed
Rajendra Singh @APPELLANT@Hash Rajasthan University Of Health Sciences.
Rajasthan High Court · (2018) 07 RAJ CK 0114
High Courts04 Jul 2018Disposed Off
Sakeel @APPELLANT@Hash State Tax Officer, Office Of State Tax Officer
Rajasthan High Court · (2018) 07 RAJ CK 0113
Rajasthan Goods and Service Tax, 2017 — Section 107, 129, 129(3), 129(4), 129(5), 130Central Goods and Service Tax Rules, 2017 — Rule 140
High Courts04 Jul 2018Allowed
Sakir Khan @APPELLANT@Hash Rajasthan University Of Health Sciences Jaipur
Rajasthan High Court · (2018) 07 RAJ CK 0112
High Courts04 Jul 2018Allowed
Raghunath @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0111
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 325, 341, 427, 447Code of Criminal Procedure, 1973 — Section 107, 116, 161, 313, 374Rajasthan Tenancy Act, 1955 — Section 212
High Courts04 Jul 2018Dismissed
Nidhi Paliwal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0028
High Courts04 Jul 2018Disposed Off
Saroj Kanwar @APPELLANT@Hash Hindustan Petroleum Corporation Limited
Rajasthan High Court · (2018) 07 RAJ CK 0027
High Courts04 Jul 2018Allowed
Sahab Singh, Sachhi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0026
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102Code of Criminal Procedure, 1973 — Section 164, 397, 401Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(w)(i), , 3(2)(v), 366, 376D
High Courts04 Jul 2018Disposed Off
Sucha Singh & Anr. @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0025
Constitution of India, 1950 — Article 226
High Courts04 Jul 2018Dismissed
Smt. Shanti Maru @APPELLANT@Hash Vishal Maru
Rajasthan High Court · (2018) 07 RAJ CK 0024
Indian Penal Code, 1860 — Section 323, 498A, 504
High Courts04 Jul 2018Dismissed
Goverdhan Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0023
High Courts04 Jul 2018Dismissed
M/S. Pooja Constrction Company @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0022
High Courts04 Jul 2018Dismissed
State Of Rajasthan @APPELLANT@Hash Bhiya Ram Vishnoi
Rajasthan High Court · (2018) 07 RAJ CK 0021