High Courts03 Jul 2018Dismissed
Lalit Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0020
Negotiable Instruments Act, 1881 — Section 138
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 55 of 101
High Courts03 Jul 2018Allowed
State Of Raj. And Ors. @APPELLANT@Hash Smt. Santosh Surolia
Rajasthan High Court · (2018) 07 RAJ CK 0019
High Courts03 Jul 2018Dismissed
Suresh Chand Laxmi Chand Suthar @APPELLANT@Hash Income Tax Officer
Rajasthan High Court · (2018) 07 RAJ CK 0018
Income Tax Act, 1961 — Section 144, 148, 260A, 271(1)( c)
High Courts03 Jul 2018Allowed
Rajendra Kumar Ajmera @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0017
Rajasthan Municipalities Act, 2009 — Section 245Constitution of India, 1950 — Article 226
High Courts02 Jul 2018Allowed
Sanjay @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0090
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 495, 498A
High Courts02 Jul 2018
Rajasthan Pradesh Niji College Sangh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0089
High Courts02 Jul 2018Disposed Off
Rajesh Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0088
High Courts02 Jul 2018Disposed Off
Netram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0087
High Courts02 Jul 2018Disposed Off
Sumitra Meghwal @APPELLANT@Hash RPSC
Rajasthan High Court · (2018) 07 RAJ CK 0086
High Courts02 Jul 2018Dismissed
Sajjan Singh Choudhary @APPELLANT@Hash Mal Singh
Rajasthan High Court · (2018) 07 RAJ CK 0085
High Courts02 Jul 2018Dismissed
Udai Chand @APPELLANT@Hash Manoj Kumar
Rajasthan High Court · (2018) 07 RAJ CK 0084
Motor Vehicles Act, 1988 — Section 166
High Courts02 Jul 2018Allowed
Aditya Kumar Yadav @APPELLANT@Hash Poonam Devi
Rajasthan High Court · (2018) 07 RAJ CK 0083
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A
High Courts02 Jul 2018Disposed Off
Shyam Sunder Agarwal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0082
Code of Criminal Procedure, 1973 — Section 172, 482Indian Penal Code, 1860 — Section 304A
High Courts02 Jul 2018Disposed Off
Ratan Lal Sharma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0081
Constitution of India, 1950 — Article 14, 16
High Courts02 Jul 2018Allowed
Krishan Kumar Agarwal @APPELLANT@Hash Mohan Lal Agarwal
Rajasthan High Court · (2018) 07 RAJ CK 0080
Indian Succession Act, 1925 — Section 63Indian Evidence Act, 1872 — Section 68Code of Civil Procedure, 1908 — Order 23 Rule 3, Order 41 Rule 23A, Order 41 Rule 23, Order 41 Rule 24
High Courts02 Jul 2018Dismissed
Dinesh Kumar Laddha @APPELLANT@Hash Assistant Commissioner Of Income-Tax
Rajasthan High Court · (2018) 07 RAJ CK 0079
High Courts02 Jul 2018Allowed
Shri Balaji Industrial Products Limited @APPELLANT@Hash AIA Engineering Limited
Rajasthan High Court · (2018) 07 RAJ CK 0078
Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 — Section 1(3), 4, 8, 13Code of Civil Procedure, 1908 — Section 26, Section 26(2), Section 27, Section 115, Section 148, Section 151, Order 4 Rule 1, Order 4 Rule 1(3), Order 5 Rule 1, Order 6 Rule 15A, Order 6 Rule 15, Order 6 Rule 15A(1), Order 6 Rule 15(4), Order 6 Rule 17, Order 7 Rule 11, Order 8 Rule 1, Order 11 Rule 3Constitution of India, 1950 — Article 226, 227
High Courts02 Jul 2018Dismissed
Aradhana Vyas @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0016
Rajasthan Panchayati Raj Act, 1994 — Section 89(8A)Rajasthan Panchayati Raj (Transferred Activities) Rules, 2011 — Rule 8
High Courts02 Jul 2018Allowed
Mimu @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 07 RAJ CK 0015
Rajasthan Tenancy Act, 1955 — Section 48(2)
High Courts02 Jul 2018Dismissed
Mamta Devi @APPELLANT@Hash Anju
Rajasthan High Court · (2018) 07 RAJ CK 0014
Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 49(5), 49(6)Haryana Panchayati Raj Election Rules, 1994 — Rule 80Constitution of India, 1950 — Article 227