COURT ARCHIVE

Rajasthan High Court judgments, 2018

2,016 judgments · page 60 of 101

High Courts24 May 2018Dismissed

Ms Mona @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0262

Code of Criminal Procedure, 1973 — Section 482Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6, 7, 8, 13, 15(2), 25, 25(2)Prevention of Corruption Act, 1947 — Section 5A(1)

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High Courts24 May 2018Allowed

Mohd. Usman @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0185

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471

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High Courts24 May 2018Disposed Off

Mohan Ram @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0184

Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 406, 420

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High Courts24 May 2018Allowed

Roofi Nawaz @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0182

Code of Criminal Procedure, 1973 — Section 200, 202, 482Indian Penal Code, 1860 — Section 406, 498A

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High Courts23 May 2018Disposed Off

Rahul Mathur @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0261

Code of Criminal Procedure, 1973 — Section 97, 98

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High Courts23 May 2018Allowed

Ishwar Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0260

Indian Penal Code, 1860 — Section 302, 450, 458Code of Criminal Procedure, 1973 — Section 161, 437AIndian Evidence Act, 1872 — Section 65B

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High Courts23 May 2018Allowed

Ramji Lal Saini @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0259

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High Courts23 May 2018Allowed

Abhay Kumar Meena @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0258

Code of Criminal Procedure, 1973 — Section 173Rajasthan Panchayati Raj Act, 1994 — Section 38, 38(1), 38(4)

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High Courts23 May 2018Allowed

Arun Kumar Gupta @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0257

Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code of Criminal Procedure, 1973 — Section 319

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High Courts23 May 2018Disposed Off

Pinki Devi @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0181

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High Courts23 May 2018Disposed Off

Virendra Kumar Darji @APPELLANT@Hash University Grants Commission

Rajasthan High Court · (2018) 05 RAJ CK 0180

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High Courts23 May 2018Dismissed

Gurvinder Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0179

Standards of Weights & Measures (Enforcement) Act, 1985 — Section 19, 22, 39, 39(1), 45(b), 52, 62, 63Indian Penal Code, 1860 — Section 120, 166, 167Code of Criminal Procedure, 1973 — Section 200, 202, 203, 397, 401

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High Courts23 May 2018Dismissed