High Courts22 May 2018Dismissed
Ajaib Singh @APPELLANT@Hash LRs of Shiv Lal
Rajasthan High Court · (2018) 05 RAJ CK 0172
Specific Relief Act, 1963 — Section 13(d)Code of Civil Procedure, 1908 — Order 6 Rule 17Limitation Act, 1963 — Article 54
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 61 of 101
High Courts21 May 2018Dismissed
Ramesh Chand Sharma Majaor @APPELLANT@Hash Vipin Modi Major
Rajasthan High Court · (2018) 05 RAJ CK 0254
Indian Evidence Act, 1872 — Section 65Transfer of Property Act 1882 — Section 106Constitution of India, 1950 — Article 227
High Courts21 May 2018
Smt. Komal Saini @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0253
Code of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 120B, 363
High Courts21 May 2018Dismissed
Smt. Vidushi Garg @APPELLANT@Hash M/s Gauri Sales
Rajasthan High Court · (2018) 05 RAJ CK 0252
Limitation Act, 1963 — Article 19, 20, 55, 113, Section 3Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts21 May 2018Allowed
M/s. Real Mazon India Ltd. @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0251
Rajasthan Transparency in Public Procurement Act, 2012 — Section 4Central Motor Vehicles Rules, 1989 — Rule 50Rajasthan Transparency in Public Procurement Rules, 2013 — Rule 59, 68, 80
High Courts21 May 2018Disposed Off
Niranjan Sharma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0171
High Courts21 May 2018Partly Allowed
Abdul Hakim, Bhuriya @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0170
Code of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 380, 457
High Courts18 May 2018Dismissed
Vijay Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0250
High Courts18 May 2018Allowed
Kanaram Saini @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0249
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 9, 94Code of Criminal Procedure, 1973 — Section 91Juvenile Justice (Care and Protection of Rules) 2007 — Rule 12
High Courts18 May 2018Disposed Off
Murarilal Gurjar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0248
Constitution of India, 1950 — Article 226
High Courts18 May 2018Disposed Off
Dr. Om Prakash Chaudhary @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0247
Negotiable Instruments Act, 1872 — Section 138
High Courts18 May 2018Disposed Off
Debu Singh @APPELLANT@Hash Jaipal Singh
Rajasthan High Court · (2018) 05 RAJ CK 0169
High Courts18 May 2018Dismissed
Ghanshyam @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0168
Code of Criminal Procedure, 1973 — Section 209, 227, 228, 397, 401Indian Penal Code, 1860 — Section 34, 143, 302, 307, 323, 341, 451
High Courts18 May 2018Disposed Off
Amarjeet @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0167
High Courts18 May 2018
Manjeet Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0166
Negotiable Instruments Act, 1881 — Section 138, 147Code of Criminal Procedure, 1973 — Section 320, 320(6), 320(9), 357(3), 397, 401
High Courts18 May 2018Partly Allowed
Aslam Khan @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0165
Indian Penal Code, 1860 — Section 143, 148, 149, 307, 323, 324, 325, 326, 365, 367Code of Criminal Procedure, 1973 — Section 313, 437A
High Courts18 May 2018Partly Allowed
Bhanji @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0164
Indian Penal Code, 1860 — Section 34, 302, 304, 341Code of Criminal Procedure, 1973 — Section 161, 437A
High Courts18 May 2018Allowed
Dr. Niranjan Narayan Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0163
University was established under Bhupal Nobles' University Act, 2015 — Section Section 18, 18(1)Rajasthan High Court Rules, 1952 — Rule 134Constitution of India, 1950 — Article 225, 226
High Courts18 May 2018Allowed
Hindustan Zinc Limited @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0162
Central Sales Tax Act, 1956 — Section 2(d), 4, 7(1), 7(2), 8(1), 8(3), 8(4), 8(3)(b)Central Goods and Service Tax Act, 2017 — Section 9, 9(2)
High Courts17 May 2018
Hanuman Panchal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0246
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12.3