High Courts10 Aug 2018Dismissed
Dhattarwal Education Society @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0216
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 39 of 101
High Courts10 Aug 2018Dismissed
Bhartiya Shikshan and Vikas Samiti Dholakheda @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0215
High Courts10 Aug 2018
Lal Bahadur Shastri College Of Pharmacy @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0214
High Courts10 Aug 2018Allowed
Ram Prakash Pathak @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0213
Absorption of Surplus Personnel Rules, 1969 — Rule 15, 15(1)
High Courts10 Aug 2018Dismissed
Haji Amin Siroha @APPELLANT@Hash Shri Dungarmal
Rajasthan High Court · (2018) 08 RAJ CK 0212
Code of Civil Procedure, 1908 — Section 151, Order 7 Rule 14, Order 7 Rule 14(3), Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts10 Aug 2018Allowed
Rajesh Gaur @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0068
Code of Criminal Procedure, 1973 — Section 311, 482
High Courts10 Aug 2018Disposed Off
Nisha Patidar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0067
High Courts10 Aug 2018Allowed
Aruna Jain @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0066
Panchayati Raj Act, 1994 — Section 111Rajasthan Civil Services (Classification, Control & Appeal), 1958 — Rule 14(iii)
High Courts10 Aug 2018Allowed
Kanti Lal Meena @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0065
High Courts10 Aug 2018Allowed
Dilip Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0064
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 307Arms Act, 1959 — Section 27
High Courts10 Aug 2018Allowed
Santokh Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0063
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts10 Aug 2018Allowed
Himmat Abhilash Tak @APPELLANT@Hash Dulhe Singh
Rajasthan High Court · (2018) 08 RAJ CK 0062
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 175, 177, 477A
High Courts10 Aug 2018Allowed
Shrawan, Mahendra @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0061
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 341, 354, 427Protection of Children from Sexual Offences Act, 2012 — Section 11, 12
High Courts10 Aug 2018Allowed
Pritpal Kapoor @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0060
Rajasthan Service Rules, 1951 — Rule 26(1)(a)(ii)Rajasthan Civil Services (Absorption of Surplus Personnel) Rules 1969 — Rule 14Rajasthan Civil Services Pension Rules, 1996 — Rule 38
High Courts10 Aug 2018Allowed
Mukesh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0059
Code of Criminal Procedure, 1973 — Section 174, 313, 374(2), 437AIndian Penal Code, 1860 — Section 304B, 498A
High Courts10 Aug 2018Allowed
Lalita @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0058
High Courts10 Aug 2018Allowed
Bahadur Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0057
Indian Penal Code, 1860 — Section 224Rajasthan Prisoners Release on Parole Rules, 1958 — Rule 9, 14
High Courts09 Aug 2018Disposed Off
Alka @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0211
High Courts09 Aug 2018Allowed
Kanti Prasad, Alias Sonu @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0210
Indian Penal Code, 1860 — Section 304B, 498ACode of Criminal Procedure, 1973 — Section 313, 437AIndian Evidence Act, 1872 — Section 113B
High Courts09 Aug 2018Allowed
Rehan Public Shikshan Sansthan @APPELLANT@Hash Pandit Deendayal Upadhyaya Shekhawati University
Rajasthan High Court · (2018) 08 RAJ CK 0209