High Courts08 Aug 2018

Dhatti @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0203

Code of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 147, 323, 341, 342, 354, 363, 366, 366A, 379, 511Protection of Children from Sexual Offences Act, 2012 — Section 16, 17