High Courts14 Aug 2018Allowed
Bakar Hussain @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0085
Code of Criminal Procedure, 1973 — Section 482Information & Technology Act, 2000 — Section 66A, 67
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 38 of 101
High Courts14 Aug 2018Dismissed
M/s. Kailash Chandra Gopal Krishna @APPELLANT@Hash Prahalad Rai
Rajasthan High Court · (2018) 08 RAJ CK 0084
Rajasthan Rent Control Act, 2001 — Section 2(c ), 6, 9(i)(j)Constitution of India, 1950 — Article 227
High Courts14 Aug 2018Disposed Off
Jagdish Kumar Bunker @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0083
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts14 Aug 2018Disposed Off
Geeta @APPELLANT@Hash Leela
Rajasthan High Court · (2018) 08 RAJ CK 0082
Indian Evidence Act, 1872 — Section 106
High Courts14 Aug 2018Dismissed
United India Insurance Company Limited @APPELLANT@Hash Bharat Singh
Rajasthan High Court · (2018) 08 RAJ CK 0081
Motor Vehicles Act, 1988 — Section 157(1)
High Courts14 Aug 2018Dismissed
Kanta Chouhan @APPELLANT@Hash Indian Oil Corporation Ltd
Rajasthan High Court · (2018) 08 RAJ CK 0080
Rajasthan Land Revenue Act, 1956 — Section 90ARajasthan Tenancy Act, 1955 — Section 251
High Courts13 Aug 2018Dismissed
Mahavir Singh Choudhary @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0219
Drugs and Cosmetics Rules, 1945 — Rule 44
High Courts13 Aug 2018Dismissed
Dhatti @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0218
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 341, 342, 354, 363, 366, 366A, 379, 511Protection of Children from Sexual Offences Act, 2012 — Section 16, 17
High Courts13 Aug 2018Dismissed
Mahaveer Yadav @APPELLANT@Hash Income Tax Officer
Rajasthan High Court · (2018) 08 RAJ CK 0217
High Courts13 Aug 2018Dismissed
Smt. Sarifan @APPELLANT@Hash Mohd. Ibrahim And Anr
Rajasthan High Court · (2018) 08 RAJ CK 0079
Code of Criminal Procedure, 1973 — Section 340Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 21 Rule 97
High Courts13 Aug 2018Allowed
Pukhraj @APPELLANT@Hash Smt. Laxmi Devi
Rajasthan High Court · (2018) 08 RAJ CK 0078
Code of Criminal Procedure, 1973 — Section 125, 482
High Courts13 Aug 2018Disposed Off
Kailash Kanwar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0077
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts13 Aug 2018Disposed Off
Mohan Sons Agrotech Private Limited @APPELLANT@Hash Subhash Garg
Rajasthan High Court · (2018) 08 RAJ CK 0076
High Courts13 Aug 2018Dismissed
LRs of Jaigopalcharya @APPELLANT@Hash Shyam Prakash
Rajasthan High Court · (2018) 08 RAJ CK 0075
Code of Civil Procedure, 1908 — Section 115, Section 141, Order 7 Rule 11, Order 21 Rule 22, Order 21 Rule 23(2), Order 21 Rule 30, Order 21 Rule 35, Order 21 Rule 32Limitation Act, 1963 — Section 3, Article 136
High Courts13 Aug 2018Allowed
Himanshu Bagri @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0074
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 309
High Courts13 Aug 2018Allowed
Anupam Garg @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0073
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 406, 498AHindu Marriage Act, 1955 — Section 13(B)
High Courts13 Aug 2018Allowed
Mithu Kanwar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0072
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 325, 354, 354(Kha), 458, 504, 506, 509
High Courts13 Aug 2018Allowed
Satish @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0071
High Courts13 Aug 2018Dismissed
Pradeep Kumar @APPELLANT@Hash Bharat Petroleum Corporation Ltd.
Rajasthan High Court · (2018) 08 RAJ CK 0070
Constitution of India, 1950 — Article 226, 226(3)
High Courts13 Aug 2018Disposed Off
Rajasthan Spinning & Weaving Mills (RSWM) Ltd. @APPELLANT@Hash National Highways Authority Of India
Rajasthan High Court · (2018) 08 RAJ CK 0069
National Highways Act, 1956 — Section 3A, 3A(1), 3C, 3C(3), 3D