Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 379, 392Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)

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High Courts20 Aug 2018Dismissed

M/s. G.N. Enterprises, Putholi @APPELLANT@Hash State Bank Of Bikaner and Jaipur & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0103

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17Constitution of India, 1950 — Article 136, 226, 227

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High Courts20 Aug 2018Disposed Off

Mamta Kumari Meghwal @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0102

Constitution of India, 1950 — Article 226, 275

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High Courts20 Aug 2018Partly Allowed

Vinod Kumar @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0101

Indian Penal Code, 1860 — Section 34, 302, 304, 323, 326Code of Criminal Procedure, 1973 — Section 161, 313, 437A

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High Courts18 Aug 2018

Golden Dunes Buildhome Pvt. Ltd @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0235

Real Estate (Regulation and Development) Act, 2016 — Section 12, 14, 18, 19, 20, 22, 43, 45, 46, 58, 71

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High Courts18 Aug 2018Dismissed

Indus Hotel Corporation Limited @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0234

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High Courts18 Aug 2018Allowed

Kanhiyalal @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0233

Indian Penal Code, 1860 — Section 143, 308, 323, 341, 354, 379Code of Criminal Procedure, 1973 — Section 482

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High Courts18 Aug 2018Dismissed

Karan Singh Shekhawat @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0232

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High Courts18 Aug 2018Dismissed

Anshul Gautam @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0231

Indian Medical Council Act, 1956 — Section 33

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High Courts18 Aug 2018Disposed Off

Rubina Bano @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0100

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420

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High Courts18 Aug 2018Partly Allowed

Mayank Pandya @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0099

Drugs and Cosmetics Act, 1940 — Section 17C, 18, 19, 19(1), 19(3), 27(b)(i), 27(c ), 27(d)

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High Courts16 Aug 2018

Hemraj Sharma @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0230

Code of Criminal Procedure, 1973 — Section 173(8), 482Indian Penal Code, 1860 — Section 34, 323, 341, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4

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High Courts16 Aug 2018Dismissed

Manju Devi, Manju Bai @APPELLANT@Hash Suman Devi

Rajasthan High Court · (2018) 08 RAJ CK 0229

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High Courts16 Aug 2018Allowed

Devendra Kumar Kaler @APPELLANT@Hash Vinod Kumar

Rajasthan High Court · (2018) 08 RAJ CK 0228

Code of Civil Procedure, 1908 — Order 11 Rule 1, Order 11 Rule 4, Order 11 Rule 6, Order 11 Rule 7, Order 11 Rule 8Constitution of India, 1950 — Article 227

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