High Courts21 Aug 2018Disposed Off
Gajanand @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0241
Code of Criminal Procedure, 1973 — Section 82, 299, 482Indian Penal Code, 1860 — Section 120B, 406, 418, 419, 420
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 35 of 101
High Courts21 Aug 2018Allowed
Dharmendra Kumar Bhinchar @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0240
University Grants Commission Act, 1956 — Section 22(3), 26(1)Right of Children to Free and Compulsory Education Act, 2009 — Section 23(1), 29(1)Rajasthan Panchayati Raj Rules, 1996 — Rule 226
High Courts21 Aug 2018Dismissed
Iffco Tokio General Insurance Company Limited @APPELLANT@Hash Smt. Hakri
Rajasthan High Court · (2018) 08 RAJ CK 0125
High Courts21 Aug 2018Dismissed
HDFC ERGO General Insurance Company Limited @APPELLANT@Hash Udairam, Udaram
Rajasthan High Court · (2018) 08 RAJ CK 0124
Motor Vehicles, Act, 1988 — Section 2, 181
High Courts21 Aug 2018Dismissed
Jugal Kishore Mathur @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0123
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16Constitution of India, 1950 — Article 226, 227
High Courts21 Aug 2018Dismissed
Kulwant Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0122
Constitution of India, 1950 — Article 226
High Courts21 Aug 2018Dismissed
State of Rajasthan @APPELLANT@Hash Satya Prakash Gupta
Rajasthan High Court · (2018) 08 RAJ CK 0121
Constitution of India, 1950 — Article 226
High Courts21 Aug 2018Disposed Off
Praveen Kumar Parmar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0120
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts21 Aug 2018Dismissed
Sanjay Choudhary @APPELLANT@Hash Indian Oil Corporation Limited
Rajasthan High Court · (2018) 08 RAJ CK 0119
Code of Civil Procedure, 1908 — Section 114Rajasthan High Court Rules, 1952 — Rule 64
High Courts21 Aug 2018Dismissed
New India Assurance Company Limited @APPELLANT@Hash Sardara Bibi
Rajasthan High Court · (2018) 08 RAJ CK 0118
Motor Vehicles Act, 1988 — Section 163A
High Courts21 Aug 2018Dismissed
LRs Of Jalam Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0117
Rajasthan Land Revenue Act, 1956 — Section 91
High Courts21 Aug 2018Dismissed
Smt.chanchal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0116
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 313
High Courts21 Aug 2018Dismissed
Yuvraj Singh Sandu @APPELLANT@Hash Union Of India And Ors
Rajasthan High Court · (2018) 08 RAJ CK 0115
Indian Penal Code, 1860 — Section 34, 294, 323, 341, 506BConstitution of India, 1950 — Article 226
High Courts21 Aug 2018Disposed Off
Walled City Hotels Pvt. Ltd. @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0113
Constitution of India, 1950 — Article 226
High Courts21 Aug 2018Partly Allowed
Sukhdev Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0112
Indian Penal Code, 1860 — Section 34, 300, 302, 304Code of Criminal Procedure, 1973 — Section 161, 313, 437AIndian Evidence Act, 1872 — Section 27
High Courts20 Aug 2018Dismissed
M/s Magma Fincrop Ltd @APPELLANT@Hash Smt.Kamal Kumari
Rajasthan High Court · (2018) 08 RAJ CK 0239
Arbitration and Conciliation Act, 1996 — Section 9, 11, 18, 34(3)
High Courts20 Aug 2018Disposed Off
Shivcharan @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0238
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code of Criminal Procedure, 1973 — Section 161, 200, 319
High Courts20 Aug 2018Disposed Off
Prem Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0237
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21
High Courts20 Aug 2018Allowed
Dinesh Babu Dubey @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0236
Code of Criminal Procedure, 1973 — Section 156Indian Penal Code, 1860 — Section 120B, 201, 302Indian Evidence Act, 1872 — Section 106
High Courts20 Aug 2018Allowed
Arvind Kumar Nayak @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0111