COURT ARCHIVE

Rajasthan High Court judgments, 2018

2,016 judgments · page 33 of 101

High Courts27 Aug 2018Allowed

Virendra Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0157

Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 — Section 13

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High Courts27 Aug 2018Allowed

Rajendra, Raju Ram @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0156

Code of Criminal Procedure, 1973 — Section 164, 438, 439Indian Penal Code, 1860 — Section 323, 341, 342, 354D, 354Gha, 376, 384Information Technology (Amendment) Act, 2008 — Section 66D, 67

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High Courts27 Aug 2018Disposed Off

Sudarshan Kumar @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0155

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High Courts27 Aug 2018Disposed Off

Ram Dev Baror @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0154

Constitution of India, 1950 — Article 226, 309

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High Courts24 Aug 2018Dismissed

State Of Rajasthan @APPELLANT@Hash Smt. Geeta Kumari

Rajasthan High Court · (2018) 08 RAJ CK 0249

Rajasthan Civil Services Pension Rules, 1996 — Section 109, 109(1)

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High Courts24 Aug 2018

Jaipur District Cricket Asso Andanr @APPELLANT@Hash Registrar Co Op Societies Andors

Rajasthan High Court · (2018) 08 RAJ CK 0248

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High Courts24 Aug 2018Allowed

Sohail Gaur, Monu Gaur @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0153

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 327, 341, 384

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High Courts24 Aug 2018Allowed

Ganesh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0152

Rajasthan Municipalities (Safai Employees Service) Rules, 2012 — Rule 11, 14

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High Courts24 Aug 2018Allowed

Industrial Gases Limited @APPELLANT@Hash Hindustan Zinc Limited

Rajasthan High Court · (2018) 08 RAJ CK 0151

Arbitration and Conciliation Act, 1996 — Section 11, 12, 14, 15, 15(2), 15(3), 15(4)

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High Courts24 Aug 2018Dismissed

Maqbool @APPELLANT@Hash Shri S.L. Sharma

Rajasthan High Court · (2018) 08 RAJ CK 0150

Code of Civil Procedure, 1908 — Section 151, Order 21 Rule 32Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14, 17(3), 17(4A), 32

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High Courts24 Aug 2018Allowed

Nemi Chand Jain @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0149

Rajasthan Service Rules, 1951 — Rule 26(1)(a)(ii)Rajasthan Civil Services (Absorption of Surplus Personnel) Rules 1969 — Rule 14Rajasthan Civil Services Pension Rules, 1996 — Rule 38

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High Courts24 Aug 2018Dismissed

Shriram General Insurance Company Limited @APPELLANT@Hash Veeram Dan

Rajasthan High Court · (2018) 08 RAJ CK 0148

Motor Vehicles Act, 1988 — Section 147

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High Courts24 Aug 2018Dismissed

Anil Kumar Singhvi @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0147

Urban Improvement Trust Act, 1959 — Section 91A, 91(2)Constitution of India, 1950 — Article 300A

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High Courts23 Aug 2018Dismissed

Smt Anita Sharma (Chandrakala) @APPELLANT@Hash Pushpendra Deep Pataliya

Rajasthan High Court · (2018) 08 RAJ CK 0247

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High Courts23 Aug 2018Dismissed

Rajasthan State Road Transport Corporation @APPELLANT@Hash Poornendu Sharma

Rajasthan High Court · (2018) 08 RAJ CK 0246

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High Courts23 Aug 2018Dismissed

Yatin Golecha @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0245

Constitution of India, 1950 — Article 226

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High Courts23 Aug 2018Dismissed

Babu Lal @APPELLANT@Hash Ambeshwar Grah Nirman Sahkari Samiti Ltd

Rajasthan High Court · (2018) 08 RAJ CK 0244

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471General Rules (Civil), 1957 — Rule 181

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High Courts23 Aug 2018Disposed Off

Yash Kamal Ajmera @APPELLANT@Hash Rajasthan Housing Board

Rajasthan High Court · (2018) 08 RAJ CK 0243

Constitution of India, 1950 — Article 226

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High Courts23 Aug 2018Dismissed

Nand Kishore @APPELLANT@Hash Janki Devi

Rajasthan High Court · (2018) 08 RAJ CK 0242

Code of Civil Procedure, 1908 — Section 96, 151Rajasthan Premises (Control of Rent & Eviction) Act, 1950 — Section 13(4), 13(6)Companies Act, 1956 — Section 391, 394

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High Courts23 Aug 2018Dismissed

Shivji Ram & Anr @APPELLANT@Hash Heera Ram & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0146

Rajasthan Panchayati Raj Act, 1994 — Section 97Rajasthan Panchayati Raj Rules, 1961 — Section 265, 266, 277Constitution of India, 1950 — Article 227

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