High Courts30 Aug 2018Disposed Off
Amar Chand @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0265
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 326, 336, 341, 354, 452
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 31 of 101
High Courts30 Aug 2018Allowed
Shree Shubham Logistics Limited @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0264
Rajasthan Transparency Public Procurement Act, 2012 — Section 4, 6, 6(3), 7, 7(e), 25, 25(3), 25(d), 30Rajasthan State Agricultural Marketing Act, 1961 — Section 5(A)Rajasthan Transparency Public Procurement Rules, 2013 — Rule 13, 16
High Courts30 Aug 2018Allowed
Raju Chhaba @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0181
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 149, 323, 325, 341Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)(13), 3(2)(5)
High Courts30 Aug 2018Dismissed
Narayan @APPELLANT@Hash Saraswati
Rajasthan High Court · (2018) 08 RAJ CK 0180
Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 406, 498A
High Courts30 Aug 2018Dismissed
Shanker Lal @APPELLANT@Hash Shri Shambhu
Rajasthan High Court · (2018) 08 RAJ CK 0179
Code of Civil Procedure, 1908 — Order 16 Rule 1(2)Constitution of India, 1950 — Article 226, 227
High Courts30 Aug 2018Disposed Off
Sukh Pal Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0178
High Courts30 Aug 2018Partly Allowed
Cholamandalam MS General Insurance Co. Ltd. @APPELLANT@Hash Smt. Lachhi
Rajasthan High Court · (2018) 08 RAJ CK 0177
High Courts30 Aug 2018Allowed
Nausad @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0176
Indian Penal Code, 1860 — Section 34, 302, 304B, 498ACode of Criminal Procedure, 1973 — Section 161, 313, 437AIndian Evidence Act, 1872 — Section 32(1)
High Courts29 Aug 2018Allowed
Surya Narayan Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0263
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts29 Aug 2018Allowed
Dharamsingh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0262
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21
High Courts29 Aug 2018Allowed
Dinesh Kumar @APPELLANT@Hash Union Of India
Rajasthan High Court · (2018) 08 RAJ CK 0261
Constitution of India, 1950 — Article 14
High Courts29 Aug 2018Allowed
Ajay Jain @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0175
Rajasthan Civil Service (Classification, Control and Appeal) Rules, 1958 — Rule 16, 16(10A), 30
High Courts29 Aug 2018Dismissed
Punjilal Damor @APPELLANT@Hash Chouhan Hari Singh Seva Sansthan Peeth
Rajasthan High Court · (2018) 08 RAJ CK 0174
Code of Civil Procedure, 1908 — Section 80, Section 80(2), Order 7 Rule 11(d), Order 7 Rule 11Co-operative Societies Act, 1965 — Section 143Rajasthan Municipalities Act, 1959 — Section 271
High Courts29 Aug 2018Allowed
Kamal Gattani @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0173
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts29 Aug 2018Allowed
Babu Lal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0172
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts29 Aug 2018Disposed Off
Heera Lal Meena @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0171
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts29 Aug 2018Dismissed
Indian Oil Corporation Limited @APPELLANT@Hash Smt. Vimla
Rajasthan High Court · (2018) 08 RAJ CK 0170
Constitution of India, 1950 — Article 226
High Courts29 Aug 2018Disposed Off
IFFCO TOKIO General Insurance Co. Ltd. @APPELLANT@Hash Kesar Singh
Rajasthan High Court · (2018) 08 RAJ CK 0169
Motor Vehicle Act, 1988 — Section 140, 173
High Courts29 Aug 2018Disposed Off
Ram Bhateri @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0168
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts29 Aug 2018Disposed Off
American International Health Management Ltd. @APPELLANT@Hash Union Of India & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0167
Constitution of India, 1950 — Article 226