High Courts06 Sept 2018Dismissed
Udai Ram @APPELLANT@Hash Ramotar
Rajasthan High Court · (2018) 09 RAJ CK 0087
Limitation Act, 1963 — Section 4Code of Civil Procedure, 1908 — Order 22 Rule 3, Order 9 Rule 7, Order 9 Rule 9
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 29 of 101
High Courts06 Sept 2018Disposed Off
Anil Yadav @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0086
Code of Criminal Procedure, 1973 — Section 195, 340, 482Indian Penal Code, 1860 — Section 120B, 193, 195, 196, 384, 388, 389, 420, 465, 468, 471, 474
High Courts06 Sept 2018Allowed
Sumant Meena @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0085
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 143, 323, 324, 341, 427, 452, 504
High Courts06 Sept 2018
Firozudd @APPELLANT@Hash State Home Departmentors
Rajasthan High Court · (2018) 09 RAJ CK 0084
High Courts06 Sept 2018Dismissed
Kalyan Sahai @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0083
Indian Penal Code, 1860 — Section 34, 307, 324, 326Code of Criminal Procedure, 1973 — Section 313
High Courts06 Sept 2018Dismissed
Smt. Vimla Devi @APPELLANT@Hash Shri Upendra Nath
Rajasthan High Court · (2018) 09 RAJ CK 0082
Indian Evidence Act, 1872 — Section 65, 65(a), 65(c), 65(e), 66, 74, 74(1), 74(2)Registration Act, 1908 — Section 61, 61(2)Code of Civil Procedure, 1908 — Order 21 Rule 22
High Courts06 Sept 2018Allowed
Yogesh, Rohit @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0016
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102
High Courts06 Sept 2018Disposed Off
Rajdeep Yadav @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0015
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts06 Sept 2018
Akshay Kumar Sanghi And Anr. @APPELLANT@Hash Ratan Kumar Sanghi And Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0014
Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts06 Sept 2018Allowed
Piyush Bhushan Sharma & Anr. @APPELLANT@Hash Mahesh Kumar Sharma & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0013
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts06 Sept 2018Disposed Off
Narendra Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0012
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 402, 406
High Courts06 Sept 2018Allowed
Smt. Swati Bhatia @APPELLANT@Hash Shri Lalit Upadhyay Shastri
Rajasthan High Court · (2018) 09 RAJ CK 0011
Rajasthan Pre-emption Act, 1966 — Section 4, 6, 8Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Sept 2018Allowed
Smt Manju @APPELLANT@Hash Mahesh Kumar Sharma
Rajasthan High Court · (2018) 09 RAJ CK 0081
Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts05 Sept 2018Allowed
Hitesh Shandilya @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0080
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 323, 328, 342, 406, 498AHindu Marriage Act, 1955 — Section 13B
High Courts05 Sept 2018Dismissed
Dhattarwal Education Society @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0079
Constitution of India, 1950 — Article 226
High Courts05 Sept 2018Disposed Off
Global College of Pharmacy @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0078
High Courts05 Sept 2018Allowed
Anil Kumar @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0077
Code of Criminal Procedure, 1973 — Section 439Customs Act, 1962 — Section 108, 135(1)(a), 135(1)(b), 135(1)(c)
High Courts05 Sept 2018Allowed
Hemendra Kumar Sharma, Monu @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0076
Indian Penal Code, 1860 — Section 306Code of Criminal Procedure, 1973 — Section 161, 313, 437A
High Courts05 Sept 2018Allowed
Shaif Ali @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0075
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366A
High Courts05 Sept 2018Disposed Off
Banwari Lal Sharma @APPELLANT@Hash Babu Lal Bagda
Rajasthan High Court · (2018) 09 RAJ CK 0074
Code of Criminal Procedure, 1973 — Section 482