High Courts05 Sept 2018Disposed Off
Dr. Vibhuti Bhushan Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0073
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 30 of 101
High Courts05 Sept 2018Allowed
Bintu Ram, Mintu @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0010
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12(1), 102
High Courts05 Sept 2018Dismissed
Archana Jawa @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0009
High Courts05 Sept 2018Dismissed
Dinesh Paliwal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0008
Rajasthan Panchayati Raj Act, 1994 — Section 38, 38(4)Constitution of India, 1950 — Article 226
High Courts05 Sept 2018Dismissed
LRs of Late Shri Khangar Mal @APPELLANT@Hash Sampat Raj
Rajasthan High Court · (2018) 09 RAJ CK 0007
Code of Civil Procedure, 1908 — Section 96, Order 3 Rule 1, Order 3 Rule 2, Order 41 Rule 11(1)
High Courts05 Sept 2018Dismissed
Rajasthan Marudhara Gramin Bank @APPELLANT@Hash Rajesh Harsh
Rajasthan High Court · (2018) 09 RAJ CK 0006
Constitution of India, 1950 — Article 20(2)
High Courts04 Sept 2018Partly Allowed
Jilsad Alias Dilsad @APPELLANT@Hash Shaukat
Rajasthan High Court · (2018) 09 RAJ CK 0071
High Courts04 Sept 2018
Rajasthan State Legal Services Authority @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0070
Protection of Children from Sexual Offences Act, 2012 — Section 32, 36, 37, 38, 39Code of Criminal Procedure, 1973 — Section 284
High Courts04 Sept 2018Dismissed
Nimbanath @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0069
Limitation Act, 1963 — Section 5Rajasthan Land Revenue (Allotment of Land for Agriculture Purpose) Rules, 1970 — Rule 14, 14(1), 14(4)
High Courts04 Sept 2018Dismissed
New India Ass Co Ltd. @APPELLANT@Hash Purnima And Ors
Rajasthan High Court · (2018) 09 RAJ CK 0005
High Courts04 Sept 2018Dismissed
Yogesh Sharma @APPELLANT@Hash Union Of India And Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0004
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
High Courts04 Sept 2018Disposed Off
Kheta Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0003
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts04 Sept 2018Allowed
Sher Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0002
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 27
High Courts04 Sept 2018Dismissed
Rajendra Kumar Agarwal @APPELLANT@Hash Dewan Housing Finance Corporation Limited
Rajasthan High Court · (2018) 09 RAJ CK 0001
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 14, 17Insolvency and Bankruptcy Code, 2016 — Section 2, 12Constitution of India, 1950 — Article 136, 226, 227
High Courts31 Aug 2018Allowed
Manoj Chiraniya And Ors @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0271
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498AHindu Marraige Act, 1855 — Section 13B
High Courts31 Aug 2018Allowed
Bhag Dei @ Bhagwan Dei @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0270
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts31 Aug 2018Allowed
M/s Choudhary And Brothers @APPELLANT@Hash Deputy Commissioner Of Income Tax
Rajasthan High Court · (2018) 08 RAJ CK 0269
Income Tax Act, 1961 — Section 143(3), 145(3), 263
High Courts31 Aug 2018Dismissed
M/s Bannalal Jat Constructions Pvt. Ltd @APPELLANT@Hash cit Central Circle-2 Ajmer
Rajasthan High Court · (2018) 08 RAJ CK 0268
Income Tax Act, 1961 — Section 131, 132(4), 132(4A)(i), 133A, 260A, 292C
High Courts30 Aug 2018Allowed
Bhavesh Arvind Bhai Patel @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0267
Code of Criminal Procedure, 1973 — Section 164
High Courts30 Aug 2018Disposed Off
Akhyaram @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0266
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code of Criminal Procedure, 1973 — Section 313