COURT ARCHIVE

Rajasthan High Court judgments, 2018

2,016 judgments · page 32 of 101

High Courts29 Aug 2018Dismissed

Mukesh Kumar @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0160

Code of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 34, 120B, 201, 302Arms Act, 1959 — Section 4, 25

Read judgment

High Courts28 Aug 2018Allowed

Imran Omer, Mark Anderson & Ors @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0260

Indian Penal Code, 1860 — Section 120B, 409, 420, 465, 467, 468, 471Information Technology Act, 2000 — Section 66, 66D, 66ECode of Criminal Procedure, 1973 — Section 482

Read judgment

High Courts28 Aug 2018Disposed Off

Shiv Dayal Singh @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0259

Read judgment

High Courts28 Aug 2018Disposed Off

Shri K.C. Verma @APPELLANT@Hash State Bank of India

Rajasthan High Court · (2018) 08 RAJ CK 0258

State Bank of India Officers Service Rules, 1992 — Rule 67

Read judgment

High Courts28 Aug 2018Dismissed

State Of Rajasthan @APPELLANT@Hash Mst. Santosh Devi

Rajasthan High Court · (2018) 08 RAJ CK 0257

Rajasthan Pension Rules, 1996 — Rule 109

Read judgment

High Courts28 Aug 2018Disposed Off

Meraj Un Nabi Khan @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 08 RAJ CK 0256

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 201, 204, 406, 420Legal Services Authorities Act, 1987 — Section 19(5), 22(c)

Read judgment

High Courts28 Aug 2018Dismissed

Future Generali India Insurance Company Limited @APPELLANT@Hash Rasal

Rajasthan High Court · (2018) 08 RAJ CK 0166

Read judgment

High Courts28 Aug 2018Disposed Off

Vishwas Garasiya @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0165

Constitution of India, 1950 — Article 14, 16, 226

Read judgment

High Courts28 Aug 2018Allowed

Dungar Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0164

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 327, 341, 392

Read judgment

High Courts28 Aug 2018Disposed Off

Union Of India @APPELLANT@Hash Rajasthan Vikas Sansthan

Rajasthan High Court · (2018) 08 RAJ CK 0163

Read judgment

High Courts28 Aug 2018Disposed Off

Shiv Narayan, Sheo Narayan @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0162

Indian Penal Code, 1860 — Section 147, 148, 149, 300, 302, 304, 323, 324, 325, 341, 342, 364, 449Code of Criminal Procedure, 1973 — Section 299, 313

Read judgment

High Courts28 Aug 2018Partly Allowed

Shri Ram @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 08 RAJ CK 0161

Indian Penal Code, 1860 — Section 304B, 363, 365, 366, 376, 376(2)(g), 376(2)(f)Code of Criminal Procedure, 1973 — Section 161, 164, 167, 173(8), 313, 319, 437A

Read judgment

High Courts27 Aug 2018Dismissed