High Courts12 Sept 2018
Ratan Singh & Anr @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0120
Indian Penal Code, 1860 — Section 363, 366
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 27 of 101
High Courts12 Sept 2018Disposed Off
Dr. Samay Singh Meena @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0119
High Courts12 Sept 2018Allowed
Amar Lal Gurjar @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0111
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21
High Courts12 Sept 2018Allowed
Sushil Kumar @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0110
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 109, 406, 498A
High Courts12 Sept 2018Allowed
Hanuman Kharwal @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0109
Indian Penal Code, 1860 — Section 143, 322, 341, 354, 451Code of Criminal Procedure, 1973 — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts12 Sept 2018Disposed Off
Bhoja, Bhojraj @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0108
Code of Criminal Procedure, 1973 — Section 319
High Courts12 Sept 2018Allowed
Mohan Lal @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 09 RAJ CK 0107
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21
High Courts12 Sept 2018Dismissed
Bihari Lal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0030
Code of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 307, 323, 336, 341
High Courts12 Sept 2018Dismissed
Smt. Iqbal Banu @APPELLANT@Hash Ramesh & Others.
Rajasthan High Court · (2018) 09 RAJ CK 0029
Code of Civil Procedure, 1908 — Order 2 Rule 2, Order 8 Rule 6A(2), Order 8 Rule 6B, Order 8 Rule 6A, Order 8 Rule 6G, Order 20 Rule 19, Order 20 Rule 19(2)
High Courts12 Sept 2018Allowed
Jeevan Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0028
Indian Penal Code, 1860 — Section 323, 451, 504Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 — Rule 16
High Courts11 Sept 2018Allowed
Abhimanyu Golcha @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 09 RAJ CK 0106
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 341, 447, 504, 506Prevention of Atrocities) Act, 1989 — Section 3(1)(S)
High Courts11 Sept 2018Allowed
Jagatguru Ramanand Acharya Sanskrit University @APPELLANT@Hash Rajeev Kumar Chouhan
Rajasthan High Court · (2018) 09 RAJ CK 0105
Rajasthan Universities Teachers and Officers (Selection for Appointment) Act, 1974 — Section 6(2)
High Courts11 Sept 2018Dismissed
Shiv Nagar- A Vikas Samiti Harnathpura @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 09 RAJ CK 0104
Rajasthan Urban (Sub-Division Reconstitution and Improvement of Plots) Rules 1975 — Rule 11, 29(6), 30, 32
High Courts11 Sept 2018Disposed Off
Shri Rajveer @APPELLANT@Hash Shri Moti Chand maloo
Rajasthan High Court · (2018) 09 RAJ CK 0103
Rajasthan Non Government Educational Institutions Act, 1989 — Section 27A
High Courts11 Sept 2018Dismissed
Royal Living Homes Pvt. Limited @APPELLANT@Hash Aseem Kumar Sharma
Rajasthan High Court · (2018) 09 RAJ CK 0102
Legal Services Authority Act, 1987 — Section 4, 7, 22C, 22C(1), 22C(2), 22C(3), 22C(4), 22C(8)Industrial Disputes Act, 1947, — Section 10Micro, Small and Medium Enterprises Development Act, 2006 — Section 18
High Courts10 Sept 2018Allowed
Aditi Nagarwal @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0101
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 306, 323, 384, 406, 498A, 511
High Courts10 Sept 2018Allowed
Rajvir Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0100
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21
High Courts10 Sept 2018Allowed
Jitendra Kumar Sharma And Ors @APPELLANT@Hash State of Rajasthan & Anr
Rajasthan High Court · (2018) 09 RAJ CK 0099
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 466, 467, 468, 471
High Courts10 Sept 2018
Pramod Jaiswal @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0098
Code of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 366
High Courts10 Sept 2018Dismissed
Sriram @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0097
Code of Criminal Procedure, 1973 — Section 200, 482Indian Penal Code, 1860 — Section 406