High Courts20 Sept 2018Allowed
Anil @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0052
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 25 of 101
High Courts20 Sept 2018Allowed
Ram Lal Kalbeliya @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0051
Limitation Act, 1963 — Section 5Code of Criminal Procedure, 1973 — Section 397, 401Negotiable Instrument Act, 1881 — Section 138, 147
High Courts19 Sept 2018Dismissed
Rampati @APPELLANT@Hash Smt Manju Jain
Rajasthan High Court · (2018) 09 RAJ CK 0132
Code of Civil Procedure, 1908 — Section 24
High Courts19 Sept 2018Allowed
Vijit Murarka @APPELLANT@Hash Smt. Sheetal Kejriwal
Rajasthan High Court · (2018) 09 RAJ CK 0131
Hindu Marriage Act, 1955 — Section 13B, 13(B)(2)Indian Penal Code, 1860 — Section 406, 498ACode of Criminal Procedure, 1973 — Section 125
High Courts19 Sept 2018Disposed Off
Devendra Kumar Saraswat @APPELLANT@Hash Rajasthan State Mines & Mineral Ltd
Rajasthan High Court · (2018) 09 RAJ CK 0130
Rajasthan State Mines and Minerals Limited (Recruitment & Promotion of Executives) Rules, 1991 — Rule 6Constitution of India, 1950 — Article 14
High Courts19 Sept 2018Dismissed
Anupama Choudhary @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0129
Constitution of India, 1950 — Article 15, 15(3), 16, 16(1), 16(2)
High Courts19 Sept 2018Disposed Off
Kamlesh Kumar Meena @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0128
Rajasthan Public Examinations (Prevention of Unfair Means) Act, 1992 — Section 4, 6, 6AIndian Penal Code, 1860 — Section 120B
High Courts19 Sept 2018Disposed Off
Nemichand @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0050
Code of Criminal Procedure, 1973 — Section 397, 401Essential Commodities Act, 1955 — Section 3, 6A, 7
High Courts19 Sept 2018Allowed
Geeta Swami @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0049
Hindu Marriage Act, 1955 — Section 13B
High Courts19 Sept 2018Allowed
Gopal Singh @APPELLANT@Hash Bheru lal
Rajasthan High Court · (2018) 09 RAJ CK 0048
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts19 Sept 2018Dismissed
Puran Mal @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0047
Right of Children to Free and Compulsory Education Act, 2009 — Section 23(1)Panchayati Raj Rules, 1996 — Rule 266Rajasthan Civil Services (Absorption of Ex-servicemen) Rules, 1998 — Rule 18A
High Courts18 Sept 2018Allowed
Bablu Gurjar @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0127
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21
High Courts18 Sept 2018Disposed Off
Pramod Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0126
Rajasthan Police Subordinate Service Rules, 1989 — Rule 26, 26A, 27, 27(1), 27(3), 27(7), 30Constitution of India, 1950 — Article 309
High Courts18 Sept 2018Allowed
Dhanpal Meena @APPELLANT@Hash Hindustan Petroleum Corporation Ltd.
Rajasthan High Court · (2018) 09 RAJ CK 0125
High Courts18 Sept 2018Dismissed
Gajendra Singh Meena @APPELLANT@Hash Union Of India
Rajasthan High Court · (2018) 09 RAJ CK 0124
High Courts18 Sept 2018Allowed
Ashok Kumar @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0046
Code of Criminal Procedure, 1973 — Section 389
High Courts18 Sept 2018Allowed
Harpinder Singh, Rupindra Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0045
Code of Criminal Procedure, 1973 — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 37, 50
High Courts18 Sept 2018Allowed
Vardhman Jewellers @APPELLANT@Hash Narayanlal
Rajasthan High Court · (2018) 09 RAJ CK 0044
High Courts18 Sept 2018Dismissed
Shanti Lal Dayma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0043
Rajasthan Various Service (Amendment) Rules, 1999 — Rule 11
High Courts17 Sept 2018Dismissed
Cotton Corporation Of India Ltd. @APPELLANT@Hash Navin Oil And Ginning Factory
Rajasthan High Court · (2018) 09 RAJ CK 0042
Code of Civil Procedure, 1908 — Section 115, 151, Order 9 Rule 13, Order 5 Rule 20Arbitration Act, 1940 — Section 14(2)