High Courts14 Sept 2018Allowed
Pradeep Kumar Meena @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0123
Indian Penal Code, 1860 — Section 201, 376(2)(N)Code of Criminal Procedure, 1973 — Section 164, 277
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 26 of 101
High Courts14 Sept 2018Disposed Off
Roshana Gurjar, Roshan Bai @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0122
Code of Criminal Procedure, 1973 — Section 482
High Courts14 Sept 2018Dismissed
Ajmer Vidyut Nigam Limited @APPELLANT@Hash Gattu
Rajasthan High Court · (2018) 09 RAJ CK 0059
Code of Civil Procedure, 1908 — Section 96, Order 41 Rule 11, Order 41 Rule 11(1)Fatal Accidents Act, 1855 — Section 1A
High Courts14 Sept 2018Allowed
General Manager, Rajasthan State Road Transport Corporation Jaipur And Anr. @APPELLANT@Hash Smt. Meina And Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0058
High Courts14 Sept 2018Dismissed
Laxman Lal Meena @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0057
Constitution of India, 1950 — Article 226, 227
High Courts14 Sept 2018Dismissed
Chirag Kothari @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0056
Indian Penal Code, 1860 — Section 327, 380
High Courts14 Sept 2018Allowed
M/s. Manda Developers And Builders @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0055
Central Excise Act, 1944 — Section 3Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts14 Sept 2018Allowed
Daluram Kumawat @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0054
Rajasthan Cooperative Societies Act, 2001 — Section 7Rajasthan Cooperative Societies Act, 1965 — Section 4(1)Agriculture Credit Cooperative Societies Manager Rules, 1969 — Rule 2(ch), 5, 6
High Courts14 Sept 2018Allowed
General Manager, Rajasthan State Road Transport Corporation @APPELLANT@Hash Smt. Meina And Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0041
High Courts14 Sept 2018Allowed
Vipin Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0040
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102
High Courts14 Sept 2018Allowed
Vardhman Jewellers @APPELLANT@Hash Suresh Kumar
Rajasthan High Court · (2018) 09 RAJ CK 0039
High Courts14 Sept 2018Dismissed
Cheema Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0038
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 30
High Courts14 Sept 2018Allowed
Manoj Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0037
Code of Criminal Procedure, 1973 — Section 389
High Courts14 Sept 2018Dismissed
Union Of India And Ors. @APPELLANT@Hash Central Administrative Trib. Jod. And Anr
Rajasthan High Court · (2018) 09 RAJ CK 0036
Constitution of India, 1950 — Article 351A
High Courts14 Sept 2018Disposed Off
Laxman Dan @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0035
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts13 Sept 2018Allowed
Moti Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0034
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12(1), 102Code of Criminal Procedure, 1973 — Section 161, 164
High Courts13 Sept 2018Dismissed
Rohtash @APPELLANT@Hash Ramkishan
Rajasthan High Court · (2018) 09 RAJ CK 0033
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts13 Sept 2018Disposed Off
Kalpana Nagda @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0032
High Courts13 Sept 2018Disposed Off
Mahendra Sharma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 09 RAJ CK 0031
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts12 Sept 2018Allowed
Surjan Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 09 RAJ CK 0121
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 468, 471