High Courts16 Aug 2018Allowed
Kailash Chand @APPELLANT@Hash Central Administrative Tribunal
Rajasthan High Court · (2018) 08 RAJ CK 0227
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 37 of 101
High Courts16 Aug 2018Disposed Off
Mamta Devi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0098
High Courts16 Aug 2018Allowed
Union Of India @APPELLANT@Hash Mahendra Bharti
Rajasthan High Court · (2018) 08 RAJ CK 0097
Constitution of India, 1950 — Article 226
High Courts16 Aug 2018Dismissed
M/s Chetandas Rajkumar Batra @APPELLANT@Hash M/s Gulshan Enterprises
Rajasthan High Court · (2018) 08 RAJ CK 0096
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts16 Aug 2018Disposed Off
Mamta Rani @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0095
High Courts16 Aug 2018Allowed
Dinesh Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0094
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts16 Aug 2018Allowed
Smt. Shashi Lata Sharma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0093
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420
High Courts16 Aug 2018Disposed Off
Pawan Yadav @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0092
High Courts16 Aug 2018Allowed
Digvijay Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0091
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 327, 427, 447
High Courts16 Aug 2018Disposed Off
Anju Kumari @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0090
High Courts16 Aug 2018Allowed
Chandu Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0089
Rajasthan Service Rules, 1951 — Rule 26(1)(a)(ii)Rajasthan Civil Services (Absorption of Surplus Personnel) Rules 1969 — Rule 14Rajasthan Civil Services Pension Rules, 1996 — Rule 38
High Courts16 Aug 2018Dismissed
Gopal Sharma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0088
Prevention of Corruption Act, 1988 — Section 4(3), 13(1)(D), 13(2)Indian Penal Code, 1860 — Section 120B, 420
High Courts16 Aug 2018Allowed
Historice Resort Hotels Pvt. Ltd. @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 08 RAJ CK 0087
Rajasthan Stamp Act, 1998 — Section 3, 51, 54, 55, 65(1)Companies Act, 1956 — Section 21, 23(1)Rajasthan Stamp Rules 2004 — Rule 65(2)
High Courts14 Aug 2018Disposed Off
Raghunandan Goyal @APPELLANT@Hash Income-Tax Officer
Rajasthan High Court · (2018) 08 RAJ CK 0226
Income Tax Act, 1961 — Section 68, 148
High Courts14 Aug 2018Allowed
Hemant Singh Shekhawat @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0225
Rajasthan Civil Services (Absorption of Exservicemen), Rules, 1988 — Rule 2(1)(a)
High Courts14 Aug 2018Disposed Off
Lovdeep Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0224
Code of Criminal Procedure, 1973 — Section 107, 151, 482Indian Penal Code, 1860 — Section 354, 509
High Courts14 Aug 2018Dismissed
Abhishek Rai @APPELLANT@Hash Smt. Payal Kharoliwal
Rajasthan High Court · (2018) 08 RAJ CK 0223
Hindu Marriage Act, 1955 — Section 9, 12
High Courts14 Aug 2018Disposed Off
State Of Rajasthan @APPELLANT@Hash Ashok Kumar
Rajasthan High Court · (2018) 08 RAJ CK 0222
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts14 Aug 2018Dismissed
Vinod Saini @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0221
Rajasthan Service Rules, 1951 — Rule 8Rajasthan Medical Officers and Nursing Staff Fees Rules, 2011 — Rule 4(3)Rajasthan Ayurvedic, Unani, Homoeopathy and Naturopathy Service Rules, 1973 — Rule 16, 18, 33
High Courts14 Aug 2018Dismissed
Nawal Kishor Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 08 RAJ CK 0220
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Rajasthan Cooperative Societies Act, 2011 — Section 28(11)Code of Criminal Procedure, 1973 — Section 482