COURT ARCHIVE

Rajasthan High Court judgments, 2018

2,016 judgments · page 17 of 101

High Courts16 Nov 2018Allowed

Hanumana Ram S/o Late Sh. Purkha Ram @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 11 RAJ CK 0027

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439

High Courts16 Nov 2018

Resham Singh S/o Gurmail Singh @APPELLANT@Hash State of Rajasthan

Rajasthan High Court · (2018) 11 RAJ CK 0026

Indian Penal Code, 1860 — Section 302, 376(2)Code of Criminal Procedure, 1973 — Section 313, 437A

High Courts16 Nov 2018Disposed Off

Gopal Menariya S/o Shri Tulsiram Menaria @APPELLANT@Hash State Of Raj

Rajasthan High Court · (2018) 11 RAJ CK 0020

Rajasthan Tenancy Act, 1955 — Section 63(4), 88, 188

High Courts16 Nov 2018Dismissed

Mangu @ Mangilal S/o Heera @APPELLANT@Hash State Of Rajasthan and ors

Rajasthan High Court · (2018) 11 RAJ CK 0019

Code of Criminal Procedure, 1973 — Section 161Rajasthan Minor Mineral Concession Rules, 2017 — Rule 9(2)Constitution of India, 1950 — Article 226

High Courts16 Nov 2018Allowed

Sarwansingh S/o Harbans Singh @APPELLANT@Hash State Of Rajajasthan

Rajasthan High Court · (2018) 11 RAJ CK 0018

Indian Penal Code , 1860 — Section 323, 427, 447Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3

High Courts14 Nov 2018Dismissed

Urban Improvement Trust @APPELLANT@Hash Roshan Lal s/o Late Sukh Lal Chordiya

Rajasthan High Court · (2018) 11 RAJ CK 0017

Code of Civil Procedure, 1908 — Order 23 Rule 3

High Courts13 Nov 2018Dismissed

Union Of India through the Secretary and ors @APPELLANT@Hash Rank Inspector Karna Ram Jograj S/o Sh. Atma Ram

Rajasthan High Court · (2018) 11 RAJ CK 0016

Border Security Force (Tenure of Posting and Deputation) Rules, 2000 — Rule 2(b), 5, 9, 11Constitution of India, 1950 — Article 226

High Courts13 Nov 2018Allowed

Kanti Lal s/o Shri Jagannath Upadhyaya, @APPELLANT@Hash State of Rajasthan and ors

Rajasthan High Court · (2018) 11 RAJ CK 0015

Constitution of India, 1950 — Article 21Rajasthan Land Revenue Act, 1956 — Section 16, 90B, 91Rajasthan Tenancy Act, 1955 — Section 16

High Courts13 Nov 2018Allowed

Manish @ Mikky @APPELLANT@Hash State

Rajasthan High Court · (2018) 11 RAJ CK 0014

Indian Penal Code , 1860 — Section 449Code of Criminal Procedure, 1973 — Section 161, 313, 437AEvidence Act, 1872 — Section 65B

High Courts13 Nov 2018Allowed

Rajmal S/o Mohan Lal Ji Singhvi @APPELLANT@Hash Laxmi Bai Wd/o Late Toli Ram Jat, and ors

Rajasthan High Court · (2018) 11 RAJ CK 0013

Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(48), 10(2)(d), 173

High Courts12 Nov 2018Dismissed

Khayali Lal Choudhary Son Of Sh. Dal Chand @APPELLANT@Hash Smt. Hemlata W/o Khayali Lal Choudhary

Rajasthan High Court · (2018) 11 RAJ CK 0012

Indian Penal Code , 1860 — Section 406, 498ACode of Criminal Procedure, 1973 — Section 125

High Courts03 Nov 2018Allowed

Suresh Kumar S/o Sh. Gordhan Ram @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 11 RAJ CK 0011

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29, 37Indian Penal Code, 1860 — Section 34, 149, 307, 353

High Courts03 Nov 2018Allowed

Tarachand S/o Shri Birmaram @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 11 Raj CK 0006

Indian Penal Code , 1860 — Section 323, 342, 354, 376, 384Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(A), (3)(1)(2)(I), (3)(2)(V)(A), 14A(2)

High Courts03 Nov 2018Dismissed

Rajesh s/o Shri Mailal and ors @APPELLANT@Hash State of Rajasthan through Principal Secretary and ors

Rajasthan High Court · (2018) 11 RAJ CK 0005

High Courts02 Nov 2018

Smt. Geeta Lall Wife of Shri D.k. Lall @APPELLANT@Hash Ashinana Amar Developers and ors

Rajasthan High Court · (2018) 11 RAJ CK 0010

Arbitration & Conciliation Act, 1996 — Section 2, 2(9), 11, 21, 23, 25(a), 28(1)(a), 28(3), 32(2)(a), 34, 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iii), 34(2)(a)(iv), 34(2)(a)(v), 37Limitation Act, 1963 — Section 3, 21, 43, Article 9

High Courts02 Nov 2018

Oriental Insurance Company Ltd, @APPELLANT@Hash Devki Devi w/o Late Sh. Trilok Chand and ors

Rajasthan High Court · (2018) 11 RAJ CK 0009

Motor Vehicles Act, 1988 — Section 140, 147(1)(b), 166

High Courts02 Nov 2018Dismissed

Smt. Bhawna @APPELLANT@Hash State And Ors

Rajasthan High Court · (2018) 11 RAJ CK 0008

Rajasthan Panchayati Raj Act 1994 — Section 38(1)Indian Penal Code, 1860 — Section 166, 167, 197, 420Code of Criminal Procedure, 1973 — Section 197

High Courts02 Nov 2018Allowed

Babu Lal S/o Shri Dallaji Meena @APPELLANT@Hash New India Assurance Co. Ltd.

Rajasthan High Court · (2018) 11 RAJ CK 0007

Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(48), 10(2)(d), 173

High Courts02 Nov 2018Allowed

Babu Lal @APPELLANT@Hash State of Rajasthan

Rajasthan High Court · (2018) 11 RAJ CK 0004

Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 102

High Courts01 Nov 2018Dismissed

Akash Chanwariya @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 11 RAJ CK 0003