Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 — Section 1(1), 2 (1)(c), 2(f)(i), 3, 3(1), 3(2), 3(3), 3(A), 6, 12, 19

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High Courts31 Oct 2018Dismissed

R.K. Industries @APPELLANT@Hash Maximus International General

Rajasthan High Court · (2018) 10 RAJ CK 0078

Arbitration and Conciliation Act, 1996 — Section 2(2), 2(e), 34, 37, 49, 50Code of Civil Procedure, 1908 — Section 3Rajasthan High Court Rules, 1952 — Rule 134, 134(1)

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High Courts30 Oct 2018Allowed

Bhagwan Sahay @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 10 RAJ CK 0085

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code , 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21

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High Courts30 Oct 2018Allowed

Bhagyawati Jain @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 10 RAJ CK 0084

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High Courts30 Oct 2018Allowed

Chouthmal Saini @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 10 RAJ CK 0081

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code , 1860 — Section 120B, 420, 467, 468, 469, 471Negotiable Instruments Act, 1881 — Section 138

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High Courts30 Oct 2018

Kirtika Jain And Others @APPELLANT@Hash Union Of India And Others

Rajasthan High Court · (2018) 10 RAJ CK 0080

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High Courts30 Oct 2018Disposed Off

Chandrakanta Sharma @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 10 RAJ CK 0077

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

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High Courts30 Oct 2018Allowed

Santosh Boobna @APPELLANT@Hash Ramavtar Kandoi

Rajasthan High Court · (2018) 10 RAJ CK 0072

Rajasthan Municipalities Act, 2009 — Section 194, 194(12)Rajasthan Urban Area Land Use Conversion Rules, 2010 — Rule 11Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)

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High Courts30 Oct 2018Disposed Off

Pratima Murdia @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 10 RAJ CK 0071

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High Courts29 Oct 2018Partly Allowed

Kamlesh Pargi @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 10 RAJ CK 0076

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High Courts29 Oct 2018Allowed

Altaf Hussain @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 10 RAJ CK 0075

Rajasthan Police Subordinate Service Rules, 1989 — Section 7C

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High Courts29 Oct 2018Dismissed

Imarti Lakdi Vyapari Sansthan Jodhpur @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 10 RAJ CK 0074

Rajasthan Agriculture Produce Marketing Act, 1961 — Section 2(i), 17Central Goods and Service Tax Act, 2017 — Section 174Constitution of India, 1950 — Article 14, 19(1)(g)

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High Courts29 Oct 2018Allowed