High Courts26 Oct 2018Dismissed
Major Singh @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0067
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 27
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 19 of 101
High Courts26 Oct 2018Dismissed
M/s Dilip Buildcon Limited @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0059
Rajasthan Transparency in Public Procurement Act, 2012 — Section 38Constitution of India, 1950 — Article 226
High Courts26 Oct 2018Dismissed
Giepl-Hsepl Jv @APPELLANT@Hash Additional Chief Engineer
Rajasthan High Court · (2018) 10 RAJ CK 0058
Rajasthan Transparency in Public Procurement Rules, 2013 — Rule 63(1)
High Courts25 Oct 2018Dismissed
LRs of Veer Bhan Singh @APPELLANT@Hash Oswal Singh Sabha through Secretary Prasann Chand
Rajasthan High Court · (2018) 10 RAJ CK 0066
Code of Civil Procedure, 1908 — Section 100
High Courts25 Oct 2018Allowed
Divisional Manager N.I.C. Ltd @APPELLANT@Hash Raj. State Cons. Disp. Red. Commi., & Ors
Rajasthan High Court · (2018) 10 RAJ CK 0065
Consumer Protection Act, 1986 — Section 2JJ, 2(p), 9, 10, 12, 13, 14, 14(2), 14(2A), 16, 16(1), 16(1B), 16(1B)(iii), 16(1)(b), 16(1)(b)(iii), 18, 22D
High Courts25 Oct 2018Dismissed
Chief Manager Rajasthan State Road Transport Corporation Limited @APPELLANT@Hash Heera Lal Panchal
Rajasthan High Court · (2018) 10 RAJ CK 0057
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts24 Oct 2018Dismissed
Pukhraj Soni @APPELLANT@Hash Smt. Nisha Citlangiya
Rajasthan High Court · (2018) 10 Raj CK 0099
Code of Civil Procedure, 1908 — Section 100, 151, Order 7 Rule 11Rajasathan Preemption Act, 1966 — Section 6(1), 21
High Courts24 Oct 2018
Mangilal Nirban Homoeopathic Medical College @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 Raj CK 0098
High Courts24 Oct 2018Disposed Off
Raghuvar Saini, Raghuvir Saini @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0088
Indian Penal Code , 1860 — Section 147, 148, 149, 307, 323, 341, 355, 427, 452
High Courts24 Oct 2018Dismissed
State Of Rajasthan @APPELLANT@Hash Babu Lal
Rajasthan High Court · (2018) 10 RAJ CK 0064
Indian Penal Code, 1860 — Section 34, 307, 336
High Courts24 Oct 2018Allowed
Ralson Industries Ltd @APPELLANT@Hash Arun Pulverizing Industries
Rajasthan High Court · (2018) 10 RAJ CK 0063
Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Order 5 Rule 20, Order 9 Rule 7, Order 9 Rule 13
High Courts24 Oct 2018Dismissed
Surendra Singh Rathore @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0062
Constitution of India, 1950 — Article 226, 226(3)
High Courts24 Oct 2018Disposed Off
Rajkumar @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0061
Code of Criminal Procedure, 1973 — Section 107, 116(3), 145, 482Indian Penal Code, 1860 — Section 143, 149, 384, 427, 447Rajasthan Tenancy Act, 1955 — Section 53, 88, 188
High Courts24 Oct 2018Disposed Off
Kailash @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0060
Code of Criminal Procedure, 1973 — Section 173(2), 173(8), 209, 482Indian Penal Code, 1860 — Section 304B, 498A
High Courts24 Oct 2018Disposed Off
Hanuman Dadhich @APPELLANT@Hash Satish Kumar Gaur
Rajasthan High Court · (2018) 10 RAJ CK 0056
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Negotiable Instruments Act, 1881 — Section 138
High Courts23 Oct 2018Allowed
Kamal Kishore Agarwal @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 10 Raj CK 0097
Rajasthan Municipalities Act, 2009 — Section 194, 194(5), 194(12), 327, 327(2)Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts23 Oct 2018Allowed
Renu Joshi @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 Raj CK 0096
High Courts23 Oct 2018Dismissed
Issack Khan @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 10 Raj CK 0095
Rajasthan Panchayati Raj Act, 1994 — Section 97Rajasthan Panchayati Raj (Amendment) Act, 2015 — Section 107ARajasthan Panchayati Raj Rules, 1996 — Rule 140, 146, 154, 157, 157(1), 157(1)(i)(d)
High Courts23 Oct 2018Dismissed
Shiv Shakti Builders @APPELLANT@Hash Divisional Railway Engineer
Rajasthan High Court · (2018) 10 Raj CK 0094
Arbitration and Conciliation Act, 1996 — Section 11(6), 11(6A), 11(6)(a)
High Courts23 Oct 2018Disposed Off
Kanwarjeet Singh Sethi @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0087
Code of Civil Procedure, 1908 — Order 14 Rule 2, Order 14 Rule 2(1)