High Courts08 Oct 2018Allowed
Champa Ram @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0032
Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 302, 323, 341
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 21 of 101
High Courts08 Oct 2018Dismissed
Hardutt Singh @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0031
Indian Penal Code, 1860 — Section 113B, 304B, 498ACode of Criminal Procedure, 1973 — Section 313
High Courts06 Oct 2018Dismissed
Dhane Singh @APPELLANT@Hash Ramavtar
Rajasthan High Court · (2018) 10 RAJ CK 0041
Rajasthan Tenancy Act, 1955 — Section 251, 251A
High Courts06 Oct 2018Dismissed
Union of India @APPELLANT@Hash Momd Yusuf Khan
Rajasthan High Court · (2018) 10 RAJ CK 0030
High Courts06 Oct 2018Dismissed
Municipal Board @APPELLANT@Hash Temple Narsingh Ji Khatedar
Rajasthan High Court · (2018) 10 RAJ CK 0029
Code of Civil Procedure, 1908 — Section 100Indian Evidence Act, 1872 — Section 101
High Courts06 Oct 2018Dismissed
Rajesh Kumar @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0028
High Courts06 Oct 2018Allowed
Amjad Khan @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0027
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code , 1860 — Section 406, 498A
High Courts06 Oct 2018Disposed Off
Prakash @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0026
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code , 1860 — Section 34, 307, 323, 454
High Courts05 Oct 2018Disposed Off
Durga Shankar @APPELLANT@Hash Manish Chauhan
Rajasthan High Court · (2018) 10 RAJ CK 0040
Code of Civil Procedure, 1908 — Order 22 Rule 3
High Courts05 Oct 2018Allowed
Annu Marshal @APPELLANT@Hash Devendra Kumar Yogi
Rajasthan High Court · (2018) 10 RAJ CK 0039
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 13B, 13B(2), 28Code of Civil Procedure, 1908 — Section 151
High Courts05 Oct 2018Dismissed
State of Rajasthan @APPELLANT@Hash Smt. Saru Bai
Rajasthan High Court · (2018) 10 RAJ CK 0025
Industrial Disputes Act, 1947 — Section 25F
High Courts05 Oct 2018Dismissed
Kuldeep Singh @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0024
High Courts05 Oct 2018Dismissed
Rakesh Kumar @APPELLANT@Hash Civil Judge
Rajasthan High Court · (2018) 10 RAJ CK 0023
Code of Civil Procedure, 1908 — Order 6 Rule 17, Order 14 Rule 5
High Courts04 Oct 2018Dismissed
Raj Kumar Meena @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0038
Constitution of India, 1950 — Article 226
High Courts04 Oct 2018Disposed Off
Mohru @APPELLANT@Hash Additional Civil Judge J.D
Rajasthan High Court · (2018) 10 RAJ CK 0037
Indian Evidence Act, 1872 — Section 45, 68Indian Succession Act, 1925 — Section 63Constitution of India, 1950 — Article 227
High Courts04 Oct 2018Dismissed
Ravindra Kumar Meerwal @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0036
Constitution of India, 1950 — Article 226
High Courts04 Oct 2018Dismissed
State of Rajasthan @APPELLANT@Hash M/s. Madhav Infra Project Limited
Rajasthan High Court · (2018) 10 RAJ CK 0035
Arbitration and Conciliation Act, 1996 — Section 28(3), 34, 34(2)(b)(ii), 37
High Courts04 Oct 2018Dismissed
Girdhari Lal @APPELLANT@Hash Ashok Kumar
Rajasthan High Court · (2018) 10 RAJ CK 0021
Rajasthan Rent Control Act, 2001 — Section 9, 15(5)Code of Civil Procedure, 1908 — Section 151, Order 18 Rule 17Constitution of India, 1950 — Article 227
High Courts04 Oct 2018Dismissed
M/s U.N. Automobiles @APPELLANT@Hash M/s Sundaram Finance Ltd
Rajasthan High Court · (2018) 10 RAJ CK 0020
Code of Civil Procedure, 1908 — Order 21 Rule 54
High Courts04 Oct 2018Dismissed
Heera Ram @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0019
Rajasthan Land Revenue Act, 1956 — Section 82Rajasthan Tenancy Act, 1955 — Section 16Rajasthan Land Revenue (Allotment of Agriculture Land) Rules, 1970 — Rule 4(1)