High Courts04 Oct 2018Dismissed
Prithvi Raj Songara @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0018
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 22 of 101
High Courts04 Oct 2018Dismissed
Anand Singh Rathore @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0017
Rajasthan Panchayati Raj Rules, 1996 — Rule 263, 265(x)Constitution of India, 1950 — Article 14, 16
High Courts04 Oct 2018
Jaydeep Ravindra Patil @APPELLANT@Hash Union Of India
Rajasthan High Court · (2018) 10 RAJ CK 0016
Passports Act, 1967 — Section 10(3), 10(3)(e ), 11, 13(3)(e)Code of Criminal Procedure, 1973 — Section 104, 125
High Courts04 Oct 2018Dismissed
Mahipal Singh @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0012
High Courts04 Oct 2018Disposed Off
Anada Ram @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0011
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts03 Oct 2018Dismissed
Kaushal Kishor Sharma @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0034
Rajasthan Land Revenue Rules, 1957 — Rule 171A, 171, 301Constitution of India, 1950 — Article 16
High Courts03 Oct 2018Dismissed
Dr. B.S. Meena @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0015
Indian Medical Council Act, 1956 — Section 33Bihar State Universities Act, 1976 — Section 67Patna University Act, 1989 — Section 64(a)
High Courts03 Oct 2018Disposed Off
Onkar Ram @APPELLANT@Hash Daula Ram
Rajasthan High Court · (2018) 10 RAJ CK 0010
High Courts03 Oct 2018Dismissed
Rajesh Kumar Mitharwa @APPELLANT@Hash Union Of India
Rajasthan High Court · (2018) 10 RAJ CK 0009
Constitution of India, 1950 — Article 226
High Courts03 Oct 2018Allowed
Bholaram @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 10 RAJ CK 0006
High Courts03 Oct 2018Dismissed
Sushil Kumar Sharma @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 10 RAJ CK 0005
Indian Penal Code, 1860 — Section 34, 306Code of Criminal Procedure, 1973 — Section 313
High Courts01 Oct 2018
Madan Mohan Sharma @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0014
High Courts01 Oct 2018Disposed Off
Rajasthan Tax Consultants Association @APPELLANT@Hash Union of India
Rajasthan High Court · (2018) 10 RAJ CK 0013
Income Tax Act, 1961 — Section 44AB, 234AIncome Tax Rules, 1962 — Rule 6G
High Courts01 Oct 2018Allowed
M/s Ark Corporation Ltd @APPELLANT@Hash M/s Ace Laboratories Ltd
Rajasthan High Court · (2018) 10 RAJ CK 0008
Companies Court Rules, 1959 — Rule 9
High Courts01 Oct 2018Allowed
Jitendra Singh Rathor @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 10 RAJ CK 0007
Rajasthan Excise Subordinate Services (General Branch), Rules, 1974 — Rule 6, 6(1)(a)
High Courts01 Oct 2018Dismissed
Union of India And Ors @APPELLANT@Hash Bhanwar Lal And Ors
Rajasthan High Court · (2018) 10 RAJ CK 0004
High Courts01 Oct 2018Allowed
Smt. Vidhya And Ors @APPELLANT@Hash Shiv Karan And Ors
Rajasthan High Court · (2018) 10 RAJ CK 0003
Indian Penal Code, 1860 — Section 279, 304A
High Courts01 Oct 2018Dismissed
Cotton Corporation Of India Ltd @APPELLANT@Hash Navin Oil And Ginning Factory
Rajasthan High Court · (2018) 10 RAJ CK 0002
Code of Civil Procedure, 1908 — Section 115, 115(1), Order 47 Rule 1
High Courts01 Oct 2018Dismissed
Chittorgarh Central Co-operative Bank Ltd @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 10 RAJ CK 0001
Rajasthan Shops and Commercial Establishment Act, 1958 — Section 2(5)Rajasthan Co-operative Societies Act, 1965 — Section 4(1)Cooperative Societies Rules, 1966 — Rule 41
High Courts29 Sept 2018Disposed Off
M/s Telecommunications Consultants India Limited @APPELLANT@Hash Rajcomp Info Services Ltd
Rajasthan High Court · (2018) 09 RAJ CK 0154
Constitution of India, 1950 — Article 226