High Courts26 Nov 2018Disposed Off
Mohamed Ramjan @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0042
Code of Criminal Procedure, 1973 — Section 439, 482
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 16 of 101
High Courts26 Nov 2018
Dhara Singh S/o Gulab Bavri @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0041
Indian Penal Code , 1860 — Section 147, 148, 149, 302, 307, 323, 324, 341Arms Act, 1959 — Section 3, 4, 25Code of Criminal Procedure, 1973 — Section 439
High Courts26 Nov 2018Allowed
Surjan Singh S/o Shri Gurditt Singh @APPELLANT@Hash Manchand S/o Shri Preetu and ors
Rajasthan High Court · (2018) 11 RAJ CK 0040
Rajasthan Tenancy Act, 1955 — Section 42BCode of Civil Procedure, 1908 — Order 7 Rule 11(d), Order 7 Rule 11
High Courts20 Nov 2018
Babu Lal @ Babu S/o Shri Kalu Banjara Vs State of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0039
Code of Criminal Procedure, 1973 — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 29, 37Indian Penal Code, 1860 — Section 394
High Courts20 Nov 2018Disposed Off
Rekha D/o Shri Jhabar Singh Vs State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0038
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts20 Nov 2018Disposed Off
Rasid Khan S/o Shri Haji Dariyan Khan and ors Vs State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0037
Rajasthan Panchayati Raj Act, 1994 — Section 97Rajasthan Panchayati Raj Rules, 1996 — Rule 151, 164, 164(2)(c)
High Courts20 Nov 2018Disposed Off
Naina Ram and ors Vs State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0036
Rajasthan Panchayati Raj Act 1994 — Section 97
High Courts20 Nov 2018
Roop Lal Damor S/o Shri Galji Damor Vs State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0035
High Courts20 Nov 2018Allowed
Mangilal S/o Sh. Pokarram @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0033
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 25, 37, 37b(ii), 50Code of Criminal Procedure, 1973 — Section 91, 439
High Courts20 Nov 2018Allowed
Bagda Ram S/o Sh. Dhanna Ramji @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0032
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506
High Courts20 Nov 2018Allowed
Pappu Lal S/o Sohan Lal, Aged @APPELLANT@Hash State
Rajasthan High Court · (2018) 11 RAJ CK 0031
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15Code of Criminal Procedure, 1973 — Section 439
High Courts20 Nov 2018Allowed
Bhagchand Bindayka S/o Shri Gulabchand @APPELLANT@Hash Premchand Bhandiya S/o Gulabchand Bhandiya and ors
Rajasthan High Court · (2018) 11 RAJ CK 0025
Rajshran of Rent Control Act, 2001 — Section 6, 9, 14, 15(5), 21(4),
High Courts20 Nov 2018Disposed Off
Bharti Retail Limited @APPELLANT@Hash Vijay Ajmera, and ors
Rajasthan High Court · (2018) 11 RAJ CK 0024
Indian Penal Code, 1860 — Section 186
High Courts19 Nov 2018Dismissed
Moolchand S/o Ramchand Tailor and ors @APPELLANT@Hash Rajmata Ji Sthan Deh, Asinnd and ors
Rajasthan High Court · (2018) 11 RAJ CK 0030
Rajasthan Land Revenue Act, 1956 — Section 91
High Courts19 Nov 2018Disposed Off
Pramila Vishnoi D/o Aashulal and ors @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0029
High Courts19 Nov 2018Dismissed
Lalit Kumar S/o Laveji Ram Bunkar @APPELLANT@Hash Priyanka Parmar W/o Lalit Kumar
Rajasthan High Court · (2018) 11 RAJ CK 0028
Limitation Act 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 482Hindu Marriage Act, 1955 — Section 24
High Courts19 Nov 2018Disposed Off
Smt. Pramila Devi W/o. Shri Prahlad Kumar Meena @APPELLANT@Hash State of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0023
High Courts19 Nov 2018Disposed Off
Sanwarmal Yadav S/o Shri Narshi Ram Yadav, and ors @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0022
High Courts19 Nov 2018Disposed Off
Rakesh Dhakad S/o Sh. Ramgulam Dhakad, Rakesh Dhakad S/o Sh. Ramgulam Dhakad, @APPELLANT@Hash Niharika Dhakad W/o Rakesh Dhakad
Rajasthan High Court · (2018) 11 RAJ CK 0021
Hindu Marriage Act, 1955 — Section 13BIndian Penal Code, 1860 — Section 406, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts16 Nov 2018Dismissed
Power Grid Corporation Of India Limited, @APPELLANT@Hash Sethi Construction Company,
Rajasthan High Court · (2018) 11 RAJ CK 0034
Arbitration and Conciliation Act, 1995 — Section 5, 16Constitution Of India, 1950 — Article 226, 227