High Courts28 Nov 2018Allowed
Dariya W/o Bhagga Ram @ Bhagat Singh Vs State of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0056
Indian Penal Code, 1860 — Section 120B, 201, 302, 365Code of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 15 of 101
High Courts28 Nov 2018Allowed
Manjeet Singh S/o Sh. Ram Singh Vs State of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0055
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 22Code of Criminal Procedure, 1973 — Section 439
High Courts28 Nov 2018Partly Allowed
Kuka S/o Bhamra @ Bhanwar lal Vs State of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0054
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 307, 323, 324, 341
High Courts27 Nov 2018Allowed
Mubarik S/O Shri Atti Mohammad Vs State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0087
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 379Indian Forest Act, 1927 — Section 41, 42
High Courts27 Nov 2018
Manish Kejriwal S/O Shri Banwari Lal Kejriwal Vs State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0086
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498ADowry Prohibition Act, 1961 — Section 4
High Courts27 Nov 2018
Rohit Garg S/O Shri Rajiv Kumar Garg Vs State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0085
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 377, 406, 420, 498AHindu Marriage Act, 1955 &mdash Section 13B
High Courts27 Nov 2018
Ravi Sharma S/O Shri Ramprasad And Ors Vs State Of Rajasthanande Ors
Rajasthan High Court · (2018) 11 RAJ CK 0084
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 &mdash Section 13B
High Courts27 Nov 2018Dismissed
Revant Ram Meghwal S/o Dana Ram Meghwal and ors @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0053
High Courts27 Nov 2018Allowed
Jagdish S/o Amar Singh @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0052
Indian Penal Code , 1860 — Section 147, 148, 149, 307, 450Arms Act, 1959 — Section 3, 27Code of Criminal Procedure, 1973 — Section 439
High Courts27 Nov 2018Allowed
Ishaak Khan S/o Asgar Khan @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0051
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25Code of Criminal Procedure, 1973 — Section 439
High Courts26 Nov 2018Allowed
Shyam Lal Sharma And Ors Vs Hindustan Copper Limited Ande Ors
Rajasthan High Court · (2018) 11 RAJ CK 0083
Industrial Disputes Act, 1947 — Section 18(3), 33C(2)Constitution of India 1950 — Article 12
High Courts26 Nov 2018
Richa Pareedwal D/O Shri Vinay Jain Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 11 RAJ CK 0082
Code of Criminal Procedure, 1973 — Section 107, 151, 482
High Courts26 Nov 2018Disposed Off
Bagh Singh S/o Sh. Mithu Singh @ Sukhvinder Singh @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0050
Indian Penal Code , 1860 — Section 302Code of Criminal Procedure, 1973 — Section 389
High Courts26 Nov 2018Dismissed
Jetha Kumar S/o Shri Choukha Ram @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0049
High Courts26 Nov 2018Dismissed
Rajpal S/o Shri Chatra Ram and ors @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0048
High Courts26 Nov 2018Disposed Off
Rajendra Bala D/o Shri Shardul Singh @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0047
High Courts26 Nov 2018Allowed
Jagdish Chandra Meghwal S/o Shri Nanu Ram Meghwal @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0046
High Courts26 Nov 2018Allowed
Gaya Shri D/o Shri Atar Singh Gautam @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0045
High Courts26 Nov 2018
Murari Lal S/o Shri Suwa Lal @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0044
High Courts26 Nov 2018Dismissed
Deepak S/o Shri Vadhawa Ram @APPELLANT@Hash Jaipur Vidyut Vitaran Nigam Limited and ors
Rajasthan High Court · (2018) 11 RAJ CK 0043