High Courts09 Feb 2016Dismissed
Jagdish Prasad and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 02 RAJ CK 0041
Constitution of India, 1950 - Article 14, Article 16, Article 309
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 75 of 88
High Courts08 Feb 2016Allowed
Har Govind Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 DNJ 432
Constitution of India, 1950 - Article 226Rajasthan Panchayati Raj Act, 1994 - Section 111
High Courts08 Feb 2016Allowed
Smt. Saroj and Others Vs Smt. Kiran Kanwar and Others
Rajasthan High Court · (2016) 2 DNJ 581
Registration Act, 1908 — Section 17
High Courts08 Feb 2016Allowed
Om Prakash Upadhyay Vs The State of Rajasthan and Others
Rajasthan High Court · (2016) 02 RAJ CK 0042
Constitution of India, 1950 - Article 226, Article 309
High Courts08 Feb 2016Dismissed
Commissioner Central Excise Commissionerate Vs National Engineering Industries Ltd.
Rajasthan High Court · (2016) 02 RAJ CK 0026
Central Excises and Salt Act, 1944 - Section 35-G
High Courts08 Feb 2016Dismissed
Ramji Lal Lakhera Vs Rajasthan State Road Transport Corporation and Anr.
Rajasthan High Court · (2016) 1 CLR 770 : (2016) 149 FLR 376 : (2016) LabLR 638
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 11-A
High Courts05 Feb 2016Disposed off
Ramawatar Matwa and Others Vs Board of Secondary Education and Others
Rajasthan High Court · (2016) 1 WLCRajUC 618
High Courts05 Feb 2016Dismissed
Medical Council of India Vs Dr. Monika Maheshwari
Rajasthan High Court · (2016) 1 WLCRajUC 760
High Courts05 Feb 2016Dismissed
Banshi Lal Vs LR's of Bagta Ram
Rajasthan High Court · (2016) 3 WLN 430
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14
High Courts05 Feb 2016Dismissed
Jagdish Prasad Vs Bal Chand
Rajasthan High Court · (2016) 3 WLN 413
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts05 Feb 2016Dismissed
Satya Narain Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 DNJ 506
Rajasthan Land Revenue Act, 1956 — Section 91
High Courts05 Feb 2016Partly Allowed
I.K. Mansoori Vs Union of India and Others
Rajasthan High Court · (2016) LIC 2861 : (2016) 2 WLC 769
Constitution of India, 1950 - Article 12, Article 14, Article 16
High Courts04 Feb 2016Dismissed
Manoj Jain Vs Smt. Kalpana Jain
Rajasthan High Court · (2016) 4 CivCC 566 : (2016) 2 WLCRajUC 52
Hindu Marriage Act, 1955 — Section 24
High Courts04 Feb 2016Allowed
Commissioner of Income Tax Vs M/s. Saraf Exports
Rajasthan High Court · (2016) 3 WLC 660
Income Tax Act, 1961 — Section 80IB
High Courts04 Feb 2016Dismissed
Sushil Kumar Jain Vs Rajasthan High Court Jodhpur through Registrar General
Rajasthan High Court · (2016) 2 WLN 364
High Courts04 Feb 2016Dismissed
Lokesh Kumar and Others Vs State of Rajasthan and another
Rajasthan High Court · (2016) 3 CriCC 754 : (2016) 2 CriLR 862 : (2016) 1 RajCriC 470 : (2016) 2 WLCRajUC 28
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts04 Feb 2016Allowed
Baljeet Singh and Others Vs State of Rajasthan and another
Rajasthan High Court · (2016) 2 CriLR 679
Criminal Procedure Code, 1973 (CrPC) — Section 216, 39, 401
High Courts04 Feb 2016Allowed
Birma Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLN 197
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts04 Feb 2016Dismissed
Vijay Kumar Jagid and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 02 RAJ CK 0039
High Courts04 Feb 2016Allowed
Swaroop Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 CriLR 769 : (2017) 1 RajCriC 431 : (2016) 3 RLW 2115
Rajasthan Prevention of Anti-social Activities Act, 2006 — Section 3