High Courts01 Feb 2016Dismissed
Smt. Sajida Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriCC 820 : (2016) 3 RajCriC 1048
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 406, 498A
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 77 of 88
High Courts01 Feb 2016Partly Allowed
Virendra Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 WLC 454
Constitution of India, 1950 — Article 226Jaipur Development Authority Act, 1982 — Section 45Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts01 Feb 2016Dismissed
Kamal Chand Vs Ganga Ram and Others
Rajasthan High Court · (2016) AIRCC 1316 : (2016) 2 DNJ 487 : (2016) 2 RLW 1225 : (2016) 2 WLC 664
Civil Procedure Code, 1908 (CPC) - Section 10, Section 96Transfer of Property Act, 1882 - Section 53A, Section 53-A
High Courts01 Feb 2016Dismissed
Suman Choudhary Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 24
Constitution of India, 1950 - Article 226
High Courts01 Feb 2016Allowed
Ram Sukhi Bai Vs Mishri Mal Chhotmal and Others
Rajasthan High Court · (2016) AIRCC 1180 : (2016) 1 RentLR 641 : (2016) 1 WLN 329
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 5, Section 100
High Courts01 Feb 2016Allowed
Rewant Ram @ Rewant Prakash and Others Vs State of Rajasthan
Rajasthan High Court · (2016) 1 WLCRajUC 668
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 354, 406, 498A, 511
High Courts01 Feb 2016Dismissed
State of Rajasthan Vs Nanuda
Rajasthan High Court · (2016) 1 WLCRajUC 645
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 427
High Courts01 Feb 2016Disposed Off
Sarvar Khan Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 832 : (2016) 1 RajCriC 487
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts01 Feb 2016Dismissed
Vijay Kumar Vs Kailash Chandra and Others
Rajasthan High Court · (2016) 2 DNJ 527
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 8 Rule 6C, 151
High Courts01 Feb 2016Partly Allowed
Virendra Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 02 RAJ CK 0028
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 23, Section 11Constitution of India, 1950 - Article 141, Article 166, Article 166(3), Article 226, Article 31General Clauses Act, 1897 - Section 6
High Courts01 Feb 2016Dismissed
Smt. Kamla Vs Ms. Radha Vishnoi
Rajasthan High Court · (2016) 2 DNJ 728
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, 151Evidence Act, 1872 — Section 63, 64, 79Rajasthan Panchayat (Election) Raj Rules, 1994 — Rule 86, 87, 85
High Courts30 Jan 2016Dismissed
Gaurav Jain Vs Ajaya Anchlia
Rajasthan High Court · (2016) 4 DNJ 1556 : (2016) 3 RLW 2324 : (2017) 1 WLC 295 : (2016) 3 WLN 440
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Companies Act, 2013 - Section 241, 242, 268, 430, 480
High Courts30 Jan 2016Allowed
International Dog Bazar Vs International Dog world
Rajasthan High Court · (2016) AIR(Raj) 81 : (2016) 1 DNJ 422 : (2016) 66 PTC 30 : (2016) 6 RAJ 176 : (2016) 2 RCRCivil 160 : (2016) 3 WLC 154 : (2016) 2 WLN 69
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 151Trade Marks Act, 1999 - Section 134, Section 17, Section 17(1), Section 27 (1), Section 28, Section 29, Section 31, Section 32
High Courts30 Jan 2016Dismissed
State of Rajasthan Vs Narayan Ram
Rajasthan High Court · (2016) 2 CriLR 592
Penal Code, 1860 (IPC) — Section 302
High Courts30 Jan 2016Allowed
Sarvesh Palria Vs Maharshi Dayanand Saraswati University and Others
Rajasthan High Court · (2016) 01 RAJ CK 0043
High Courts29 Jan 2016Disposed off
Priti Singh and Others Vs Registrar, University of Rajasthan Jaipur and Others
Rajasthan High Court · (2016) 1 LLN 503
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 32, Section 33
High Courts29 Jan 2016Allowed
Chhotey Lal son of Shiv Singh Vs State of Rajasthan through P.P.
Rajasthan High Court · (2016) 1 RajCriC 378
Penal Code, 1860 (IPC) — Section 302, 376, 379
High Courts29 Jan 2016Partly Allowed
Vinod Kumar Sharma Vs State
Rajasthan High Court · (2016) ACD 344 : (2016) 2 CriLR 901 : (2016) 2 NIJ 170 : (2016) 3 RCRCivil 36 : (2016) 3 RCRCriminal 142 : (2017) 1 RLW 129
Negotiable Instruments Act, 1881 (NI) — Section 138Probation of Offenders Act, 1958 — Section 12, 3
High Courts29 Jan 2016Dismissed
State of Rajasthan Vs Jagdish Soni
Rajasthan High Court · (2016) 2 CriLR 612
Penal Code, 1860 (IPC) — Section 302
High Courts29 Jan 2016Partly Allowed
Lalit @ Lucky Vs State
Rajasthan High Court · (2016) 2 WLN 229
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 349, 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4