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Rajasthan High Court judgments, 2016

1,745 judgments · page 76 of 88

High Courts03 Feb 2016Allowed

State of Rajasthan and Others Vs Dilip Kumar Dewani and Others

Rajasthan High Court · (2016) LIC 2745 : (2017) 2 RLW 1390 : (2016) 2 RLW 1605 : (2016) 3 WLC 265 : (2016) 2 WLN 8

Penal Code, 1860 (IPC) - Section 120B, Section 201, Section 420, Section 468, Section 469, Section 471Prevention of Corruption Act, 1988 - Section 13(1)D(2), Section 7
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High Courts03 Feb 2016Dismissed

Sant Ram and Others Vs State of Rajasthan

Rajasthan High Court · (2016) 167 AIC 511 : (2016) 4 CriLR 2164 : (2016) 1 RajCriC 372 : (2017) 1 RLW 175 : (2016) 3 WLC 85

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 147, 148, 302, 447
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High Courts02 Feb 2016Allowed

Karamjeet Singh Vs State of Rajasthan

Rajasthan High Court · (2016) 1 CriLR 506 : (2016) 2 Crimes 765 : (2016) 1 RajCriC 507 : (2016) 1 RLW 534 : (2016) 3 WLC 581 : (2016) 2 WLN 209

Essential Commodities Act, 1955 - Section 3, Section 6A
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High Courts02 Feb 2016Dismissed

Dimple Vs Subhash

Rajasthan High Court · (2016) AIRCC 1236 : (2016) 1 DNJ 437 : (2016) 2 HLR 326

Constitution of India, 1950 - Article 142Hindu Marriage Act, 1955 - Section 13, Section 13(1) (i-a), Section 9Penal Code, 1860 (IPC) - Section 109, Section 323, Section 406, Section 498A, Section 498-A
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High Courts02 Feb 2016Allowed

Rampal Vs Ramchandra

Rajasthan High Court · (2016) AIRCC 1032 : (2016) 2 DNJ 600 : (2016) 2 RCRRent 19 : (2016) 2 RLW 1064 : (2016) 4 WLC 160

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Section 100Limitation Act, 1963 - Section 5
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High Courts02 Feb 2016Dismissed

Gvpr-Dara JV 8-2-273/82/A Vs State of Rajasthan and Others

Rajasthan High Court · (2016) 3 BC 283 : (2016) 2 WLC 342

Constitution of India, 1950 - Article 14, Article 19(1) (g), Article 19(1)(g), Article 21, Article 226, Article 298, Article 299, Article 311, Article 32Rajasthan Transparency in Public Procurement Act, 2012 - Section 14, Section 18, Section
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