High Courts11 Feb 2016Dismissed
Brijmohan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 3 WLN 24 : (2016) 1 WLN 503
Constitution of India, 1950 - Article 141Motor Vehicles Act, 1988 - Section 88, Section 88(5)
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 74 of 88
High Courts11 Feb 2016Dismissed
Shishpal Vs Uma Devi
Rajasthan High Court · (2016) 1 DNJ 460 : (2016) 2 WLN 80
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 6 Rule 16, Order 6 Rule 17, Section 151
High Courts11 Feb 2016Allowed
Bhupendra Singh Hada and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 WLN 423
Orissa Panchayat Samiti Act, 1959 - Section 44-A, Section 44-L, Section 45-BRajasthan Panchayati Raj Act, 1994 - Section 19(1), Section 38(4), Section 39, Section 43
High Courts11 Feb 2016Dismissed
LRs of Late Shri Mahesh Kumar Vs Hanuman Prasad Goyal
Rajasthan High Court · (2016) 2 DNJ 617 : (2016) 1 WLCRajUC 683
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Feb 2016Disposed off
D Millennium Education Society and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 02 RAJ CK 0045
High Courts11 Feb 2016Disposed off
Sharmila Yadav and Others Vs State (Education Department) and Others
Rajasthan High Court · (2016) 02 RAJ CK 0022
High Courts11 Feb 2016Partly Allowed
Satish Kumar Vs State of Rajasthan
Rajasthan High Court · (2016) 02 RAJ CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 209, Section 313, Section 374(2)Penal Code, 1860 (IPC) - Section 223, Section 299, Section 300, Section 302, Section 304, Section 307
High Courts11 Feb 2016Disposed off
Shanti Devi and Others Vs Deeparam Choudhary and Others
Rajasthan High Court · (2016) 02 RAJ CK 0013
High Courts10 Feb 2016Dismissed
New Pinkcity Grah Nirman Sahakari Samiti Ltd. Vs Jamnya
Rajasthan High Court · (2016) 4 WLN 18
Evidence Act, 1872 — Section 67Specific Relief Act, 1963 — Section 20
High Courts10 Feb 2016Dismissed
Multimetals Ltd. Vs Assistant Commr. of C. Ex., Kota
Rajasthan High Court · (2016) 338 ELT 377
High Courts10 Feb 2016Disposed Off
Rajasthan State Electricity Board Vs M/s. B.R. Industries
Rajasthan High Court · (2016) 3 WLN 473
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 25
High Courts10 Feb 2016Partly Allowed
Balvinder Singh Barar Vs Smt. Aman Preet Kaur and Others
Rajasthan High Court · (2016) 2 WLN 358
Protection of Women From Domestic Violence Act, 2005 — Section 12, 19, 29
High Courts10 Feb 2016Dismissed
Udai Lal Vs Rajesh Kumar and another.
Rajasthan High Court · (2016) 2 DNJ 556
Rajasthan Rent Control Act, 2001 — Section 20(1), 20(3), 9
High Courts10 Feb 2016Disposed Off
Oriental Insurance Co. Ltd. and Others Vs Bhagchand Jain and Others
Rajasthan High Court · (2016) 02 RAJ CK 0048
Motor Vehicles Act, 1988 - Section 166
High Courts10 Feb 2016Allowed
State of Rajasthan and Others Vs Rajasthan Rajya Shikshit Karyaprabhari Karmachari Sangthan
Rajasthan High Court · (2016) 02 RAJ CK 0047
Limitation Act, 1963 - Section 5
High Courts10 Feb 2016Dismissed
Multimetals Ltd. Vs Assistant Commissioner, Central Excise Division and Others
Rajasthan High Court · (2016) 02 RAJ CK 0027
Central Excises and Salt Act, 1944 - Section 35G
High Courts09 Feb 2016Dismissed
Madan Lal Vs Anju Bang
Rajasthan High Court · (2016) 3 WLN 375
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 1
High Courts09 Feb 2016Allowed
Bala Baksh Vs Magan Lal and Others
Rajasthan High Court · (2016) 3 RLW 2499 : (2016) 3 WLC 602 : (2016) 2 WLN 85
Arbitration Act, 1940 - Section 32, Section 33Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 2(3), Order 22 Rule 9, Order 23 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 4, Order 9 Rule 8, Order 9 Rule 9, Section 11
High Courts09 Feb 2016Disposed Off
Smt. Santosh Vs State of Rajasthan and another
Rajasthan High Court · (2016) 2 CriLR 765 : (2016) 1 RajCriC 398
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts09 Feb 2016Allowed
Devraj Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 02 RAJ CK 0044