CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments, 2016

1,745 judgments · page 72 of 88

High Courts17 Feb 2016Disposed Off

Mahaveer Prasad Vs Sayra Devi

Rajasthan High Court · (2016) 161 AIC 703 : (2016) AIR(Raj) 77 : (2016) 1 RCRRent 325 : (2016) 2 RLW 1274 : (2016) 2 WLC 448 : (2016) 2 WLN 163

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 13 Rule 3, Order 8 Rule 1A(3)Registration Act, 1908 - Section 17, Section 17(1)(b), Section 17(1)(d)Stamp Act, 1899 - Section 35, Section 39
Read judgment
High Courts17 Feb 2016Disposed off

Laxmi Lal Vs Chatarbhuj

Rajasthan High Court · (2016) 3 DNJ 1037 : (2016) 1 WLCRajUC 603

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
Read judgment
High Courts17 Feb 2016Dismissed

Khayali Devi Vs State and Others

Rajasthan High Court · (2016) 2 CriLR 581 : (2016) 1 RajCriC 510 : (2016) 2 RLW 1432 : (2016) 4 WLC 120

Rajasthan Prisoners Open Air Camp Rules, 1972 — Rule 3, 6(a)
Read judgment
High Courts17 Feb 2016Dismissed

Narendra Singh Bhati Vs Fateh Singh and Others

Rajasthan High Court · (2016) 02 RAJ CK 0046

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Order 23 Rule 1(3), Order 41 Rule 11, Order 9 Rule 13, Section 151, Section 96Contract Act, 1872 - Section 19, Section 64, Section 65Specific Relief Act, 1963 - Section 27, Section
Read judgment
High Courts16 Feb 2016Disposed off

Hamir Khan Vs State of Rajasthan

Rajasthan High Court · (2016) 4 AICLR 631 : (2016) 2 CriCC 855 : (2016) CriLJ 3203 : (2016) 1 CriLR 516 : (2016) 2 Crimes 399 : (2016) 1 RajCriC 393 : (2016) 2 RLW 1361 : (2016) 3 WLC 747 : (2016) 1 WLN 500

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25, 8
Read judgment