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Rajasthan High Court judgments, 2016

1,745 judgments · page 73 of 88

High Courts16 Feb 2016Allowed

Dana Ram Vs Parasmal Jain (Badjatiya)

Rajasthan High Court · (2016) 163 AIC 347 : (2016) 161 AIC 715 : (2016) 2 RLW 1684 : (2016) 3 WLC 136

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12Rajasthan Stamp Act, 1998 — Section 35, 39Transfer of Property Act, 1882 — Section 106
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High Courts15 Feb 2016Disposed Off

Rohit @ Mohit Vs State

Rajasthan High Court · (2016) 3 WLN 175

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, 53Penal Code, 1860 (IPC) - Section 342, 363, 366, 376
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High Courts15 Feb 2016Disposed Off

Kiran Kanwar Vs Union of India and Others

Rajasthan High Court · (2016) 286 CurTR 262 : (2016) 2 WLC 683

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 3, Order 8 Rule 5Constitution of India, 1950 - Article 226, Article 227Income Tax Act, 1922 - Section 24(1)(a), Section 34, Section 34(1), Section 34(1)(a), Section 34(1)(b)
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High Courts12 Feb 2016Allowed

State of Rajasthan Vs Uka and Others

Rajasthan High Court · (2016) 2 DNJ 532 : (2016) RRD 451 : (2016) 1 WLN 342

Constitution of India, 1950 - Article 31-BRajasthan Agriculture Credit Operations (Removal of Difficulties) Act, 1974 - Section 13, Section 14, Section 14(1), Section 14(2), Section 14(4)Rajasthan Land Revenue Act, 1956 - Section 82<
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High Courts12 Feb 2016Dismissed

Rajan Kukreja Vs State of Rajasthan

Rajasthan High Court · (2016) 02 RAJ CK 0040

Criminal Procedure Code, 1973 (CrPC) - Section 167, Section 167(2), Section 167(2)(a)(ii), Section 309, Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, Section 29, Section 8
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