High Courts10 Mar 2016Dismissed
Gordhan Singh and Others Vs Kanhaiyalal and Others
Rajasthan High Court · (2016) AIR(Raj) 112 : (2016) 2 RLW 996 : (2016) 4 WLC 152
Specific Relief Act, 1963 - Section 6
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 65 of 88
High Courts10 Mar 2016Disposed Off
Hari Krishan Sharma Vs Rajasthan Public Service Commission through its Secretary
Rajasthan High Court · (2016) 1 WLCRajUC 743
Rajasthan Public Service Commission (Ministerial and Subordinate Service) Rules and Regulations, 1999 - Rule 14
High Courts10 Mar 2016Dismissed
Shruti Kaushik Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 WLN 238
Constitution of India, 1950 — Article 234
High Courts10 Mar 2016Dismissed
Shish Ram and another. Vs State of Rajasthan and another.
Rajasthan High Court · (2016) 2 WLN 236
Criminal Procedure Code, 1973 (CrPC) — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts10 Mar 2016Disposed off
Bhagwan Sahai Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 03 RAJ CK 0003
Constitution of India, 1950 - Article 14, Article 16Rajasthan (Regulation of Appointments to Public Services and Rationalisation of Staff) Act, 1999 - Section 6
High Courts09 Mar 2016Dismissed
State of Rajasthan Vs Hira Ram & Others
Rajasthan High Court · (2016) 2 CriLR 975
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302, 307
High Courts09 Mar 2016Dismissed
Oriental College Primary School, Jodhpur Vs Rameshwar Lal Soni & Anr.
Rajasthan High Court · (2016) 3 WLN 190
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14(4)Rajasthan Rent Control Act, 2001 - Section 21(3)
High Courts09 Mar 2016Disposed Off
Smt. Santa and Ors. Vs United India Insurance Co. Ltd. & Anr.
Rajasthan High Court · (2016) 3 DNJ 1029
Motor Vehicles Act, 1988 - Section 173
High Courts09 Mar 2016Dismissed
Pradeep Kumar Paliwal Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RLW 2292 : (2016) 3 WLC 561
Rajasthan Panchayati Raj Rules, 1996 — Rule 274
High Courts09 Mar 2016Allowed
Joga Ram Panwar Vs State Bank Of Bikaner And Jaipur, Jaipur & Ors.
Rajasthan High Court · (2016) 2 LLJ 335 : (2016) 2 WLN 155
Constitution of India, 1950 — Article 226
High Courts09 Mar 2016Dismissed
Pintu @ Ashok Bhati Vs Smt. Anita Bhati and Others
Rajasthan High Court · (2016) 165 AIC 929 : (2016) 2 WLN 356
Protection of Women From Domestic Violence Act, 2005 — Section 18, 19, 20, 22
High Courts09 Mar 2016Disposed Off
Smt. Manju Devi Vs Indra Singh and Others
Rajasthan High Court · (2016) 2 DNJ 774
Motor Vehicles Act, 1988 — Section 173
High Courts09 Mar 2016Dismissed
Bhalla Vs State of Rajasthan
Rajasthan High Court · (2016) 03 RAJ CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 439Penal Code, 1860 (IPC) - Section 143, Section 302, Section 304, Section 307, Section 323, Section 325, Section 326, Section 34, Section 341, Section 354, Section 450
High Courts09 Mar 2016Dismissed
Suresh and Others Vs Shri Hanuman Ji Mandir Trust, Inside Kishanpole, Udaipur
Rajasthan High Court · (2016) 03 RAJ CK 0009
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts09 Mar 2016Dismissed
Pradeep Kumar Paliwal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 03 RAJ CK 0005
Constitution of India, 1950 - Article 142, Article 226, Article 32
High Courts08 Mar 2016Dismissed
Tara Chand Meena Vs State of Rajasthan
Rajasthan High Court · (2016) 3 WLC 657
High Courts08 Mar 2016Dismissed
State of Rajasthan Vs Hilton Estate Pvt. Ltd. and Others
Rajasthan High Court · (2016) 3 DNJ 1169 : (2016) 2 WLN 340
High Courts08 Mar 2016Dismissed
Daya Shankar Vs Smt. Payal Devi & Anr.
Rajasthan High Court · (2016) 3 WLN 186
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14(3), Order 8 Rule 1A(3)
High Courts08 Mar 2016Dismissed
Goresh Kumar Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 752 : (2016) 3 WLC 637
Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts08 Mar 2016Dismissed
Municipal Board, Rajsamand Vs Pradeep Kumar Paliwal
Rajasthan High Court · (2016) 2 DNJ 967
Civil Procedure Code, 1908 (CPC) - Section 100