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Rajasthan High Court judgments, 2016

1,745 judgments · page 66 of 88

High Courts08 Mar 2016Disposed off

Ramesh Nagda Vs State of Rajasthan

Rajasthan High Court · (2016) 2 CriLR 864

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 193, 420, 477APrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
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High Courts08 Mar 2016Dismissed

State of Rajasthan Vs Bhagwati Devi

Rajasthan High Court · (2016) 03 RAJ CK 0019

Criminal Procedure Code, 1973 (CrPC) - Section 174, Section 378(iii)Penal Code, 1860 (IPC) - Section 304B, Section 304-B, Section 498A, Section 498-AProbation of Offenders Act, 1958 - Section 4
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High Courts04 Mar 2016Dismissed

Gopinath Educational and Welfare Society Vs Rajendra Singh Shekhawat

Rajasthan High Court · (2016) 167 AIC 516 : (2016) AIR(Raj) 106 : (2017) 1 CivilLJ 5 : (2016) 3 RLW 2376 : (2016) 3 WLC 749

Evidence Act, 1872 - Section 62, Section 62, Section 63, Section 63, Section 64, Section 64, Section 65, Section 65, Section 65 (a), Section 65(a), Section 65(e), Section 65(f), Section 74, Section 74(2), Section 75, Section 76, Section 77
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