High Courts16 Mar 2016Dismissed

Shivdayal Sharma Vs Sudeep Karnawat

Rajasthan High Court · (2016) ACD 1137 : (2016) 4 CivCC 553 : (2016) 4 CriCC 223 : (2017) 2 Crimes 39 : (2016) 2 NIJ 329 : (2017) 1 RCRCivil 428 : (2017) 1 RCRCriminal 277 : (2016) 3 WLN 188

Criminal Procedure Code, 1973 (CrPC) - Section 243(2)Evidence Act, 1872 - Section 45, 73Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts16 Mar 2016Dismissed

RIICO Vs LRs of Prem Kishan Ors.

Rajasthan High Court · (2016) 2 DNJ 739 : (2016) RRD 438

Limitation Act, 1963 — Section 5Rajasthan High Court of Judicature Rules, 1952 — Rule 134Rajasthan Tenancy Act, 1955 — Section 15
High Courts15 Mar 2016Dismissed

Mukesh Vs State of Rajasthan

Rajasthan High Court · (2017) 1 CriCC 41 : (2016) 2 Crimes 715 : (2016) 2 RajCriC 613 : (2016) 2 RLW 1688 : (2016) 4 WLC 133

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts11 Mar 2016Allowed

Abhishek Soni Vs Sanjeev Soni

Rajasthan High Court · (2016) AIR(Raj) 102 : (2016) 4 CivilLJ 797 : (2016) 6 RAJ 457 : (2016) 3 WLC 759 : (2017) 1 WLN 10

Arbitration Act, 1940 - Section 20Arbitration and Conciliation Act, 1996 - Section 11, Section 11 (5), Section 11(5), Section 2(1)(e), Section 8, Section 9Partnership Act, 1932 - Section 69, Section 69(1)
High Courts11 Mar 2016Allowed

Inder Singh Vs Bheem Singh

Rajasthan High Court · (2016) AIRCC 1875 : (2016) 3 WLC 765 : (2016) 4 WLN 77

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10Specific Relief Act, 1963 - Section 34