High Courts31 Mar 2016Allowed
Pema Ram & Another Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 963
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 3, 32(1)Penal Code, 1860 (IPC) - Section 302, 34
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 62 of 88
High Courts31 Mar 2016Dismissed
State of Rajasthan Vs Prahlad Singh
Rajasthan High Court · (2016) 2 CriLR 1087
Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Penal Code, 1860 (IPC) - Section 302
High Courts31 Mar 2016Dismissed
Dr.(Mrs.) Keerti Mathur Vs State of Rajasthan
Rajasthan High Court · (2016) 1 WLCRajUC 725
High Courts31 Mar 2016Disposed Off
Mohd. Farukh Khan Vs State of Rajasthan and another
Rajasthan High Court · (2016) ACD 1044 : (2016) 2 NIJ 149 : (2016) 2 WLN 372
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Mar 2016Dismissed
Keerti Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 03 RAJ CK 0007
Constitution of India, 1950 - Article 14, Article 254Indian Medical Council Act, 1956 - Section 20, Section 33
High Courts30 Mar 2016Dismissed
Vishwajeet Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLN 43
High Courts30 Mar 2016Disposed Off
Nisha Vs State of Rajasthan & Anr.
Rajasthan High Court · (2016) 3 WLN 147
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 12
High Courts30 Mar 2016Dismissed
Akeel Mohd. & Anr. Vs Shabbir Shah & Ors.
Rajasthan High Court · (2016) 3 DNJ 1064
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227
High Courts30 Mar 2016Dismissed
Bhagwan Singh Vs Labour Court and Industrial Tribunal, Ajmer and Others
Rajasthan High Court · (2016) 2 DNJ 964 : (2017) 1 RLW 48 : (2016) 2 WLCRajUC 65
Industrial Disputes Act, 1947 - Section 10
High Courts30 Mar 2016Dismissed
Babu Lal Vs Parsu Ram & Others
Rajasthan High Court · (2016) 2 DNJ 942
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 226
High Courts30 Mar 2016Allowed
Babu Lal Vs State of Rajasthan
Rajasthan High Court · (2016) 3 WLN 415
Constitution of India, 1950 - Article 226
High Courts30 Mar 2016Dismissed
Rajbala Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 03 RAJ CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 174Penal Code, 1860 (IPC) - Section 109, Section 306
High Courts30 Mar 2016Dismissed
State of Raj. and Others Vs Bhanwar Lal and Others
Rajasthan High Court · (2016) 03 RAJ CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 307, Section 323, Section 324, Section 325, Section 34
High Courts29 Mar 2016Allowed
Harsahay Bairwa Vs State of Rajasthan
Rajasthan High Court · (2017) 171 AIC 828 : (2016) 4 WLC 223
Civil Procedure Code, 1908 (CPC) — Section 141, 151
High Courts29 Mar 2016Partly Allowed
Naresh @ Narendra Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 1045 : (2016) 3 RajCriC 1088
Penal Code, 1860 (IPC) - Section 302
High Courts29 Mar 2016Dismissed
Union of India and Others Vs G.R. Meghwal
Rajasthan High Court · (2016) LIC 2779 : (2016) 4 WLN 180
Constitution of India, 1950 - Article 16, 226
High Courts29 Mar 2016Allowed
Kamal Singh Meena Vs Union of India
Rajasthan High Court · (2016) LIC 2908 : (2016) 3 RLW 2306 : (2016) 3 WLC 687
High Courts29 Mar 2016Dismissed
National Textiles Corporation Ltd. Vs Pankaj Singhal and Others
Rajasthan High Court · (2016) 167 AIC 522 : (2016) 2 RCRRent 3 : (2016) 2 RLW 1355 : (2016) 3 WLC 42 : (2016) 3 WLN 33
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 18, Section 2(e), Section 2(e)(2)(i)Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 - Section 2, Section 2(b)Transfer of Property Act
High Courts28 Mar 2016Allowed
Puran Dei Wife of Ronsingh Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 160
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 302
High Courts28 Mar 2016Dismissed
M/s. Patel Roadways Ltd., Bhiwari and another. Vs Surendra Kumar and another.
Rajasthan High Court · (2016) 3 CLR 745 : (2016) 151 FLR 21 : (2017) LabLR 111 : (2016) LabLR 848 : (2016) 2 LLJ 749 : (2016) 3 LLN 266
Industrial Disputes Act, 1947 — Section 2(a), 2(s), 25F, 25G