High Courts11 Apr 2016Disposed Off
Smt Vidya devi and another. Vs Smt Jaya and another.
Rajasthan High Court · (2016) 2 DNJ 761
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 60 of 88
High Courts11 Apr 2016Allowed
Kuri Chand Vs DIG (Stamps) Udaipur and Others
Rajasthan High Court · (2016) 04 RAJ CK 0003
Rajasthan Stamp Act, 1998 - Section 51, Section 65
High Courts07 Apr 2016Allowed
Vinod Choudhary Vs Union of India
Rajasthan High Court · (2016) 336 ELT 388
High Courts07 Apr 2016Dismissed
Surender Kumar Vs Suman Devi
Rajasthan High Court · (2016) 5 RCRCriminal 796 : (2016) 3 WLN 29
Protection of Women From Domestic Violence Act, 2005 - Section 12
High Courts07 Apr 2016Dismissed
Banshi Lal Vs Kalu Ram & Others
Rajasthan High Court · (2016) 2 DNJ 880
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts07 Apr 2016Disposed Off
Abdul Khalid Vs Rent Tribunal, Jodhpur & Ors.
Rajasthan High Court · (2016) 2 RCRRent 201
Rajasthan Rent Control Act, 2001 - Section 15, 21, 9(1), 9(d), 9(e)
High Courts07 Apr 2016Allowed
Rampal Vs Sub Divisional Officer
Rajasthan High Court · (2016) 3 DNJ 1199 : (2016) 4 WLN 146
Civil Procedure Code, 1908 (CPC) - Section 10
High Courts07 Apr 2016Allowed
Kunj Ahmed Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 890 : (2017) 1 RajCriC 99 : (2016) 2 RLW 1394 : (2016) 4 WLC 325 : (2016) 2 WLN 343
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8
High Courts07 Apr 2016Disposed off
Surjeet Vs State of Rajasthan and another.
Rajasthan High Court · (2016) 2 CriLR 885
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323 34, 363, 366A, 376(2)(i)(j), 376DProtection of Children from Sexual Offences Act, 2012 — Section 5(g), 6
High Courts07 Apr 2016Dismissed
Supreme Stone Industries Vs Smt. Chunni Bai and Others
Rajasthan High Court · (2017) AAC 1521 : (2016) 3 ACC 639 : (2017) ACJ 922 : (2016) 2 CLR 550 : (2016) 2 DNJ 741 : (2016) 4 TAC 101
Employees Compensation Act, 1923 — Section 10, 22, 30
High Courts07 Apr 2016Dismissed
Vijay Prasad Sharma and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2016) 04 RAJ CK 0004
High Courts07 Apr 2016Dismissed
State of Rajasthan and Others Vs Surendra Mertia and Others
Rajasthan High Court · (2016) 2 RLW 1387 : (2016) 4 WLC 468 : (2016) 3 WLN 433
Constitution of India, 1950 - Article 14
High Courts06 Apr 2016Dismissed
Gopal Lal Vs Shri Nathu Ram & Ors.
Rajasthan High Court · (2016) 3 CivCC 405 : (2016) 1 WLCRajUC 723
Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 63, 65(c)
High Courts06 Apr 2016Allowed
Legal Representatives of Late Sh. Nanak Ram Vs The Civil Judge (Junior Division) 1st Class, Taranagar & Others
Rajasthan High Court · (2016) 2 DNJ 907
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts06 Apr 2016Partly Allowed
Sunita Gupta (Smt.) and Others - Appellants @HASH Surendra Singh and Others
Rajasthan High Court · (2016) 4 RLW 2802 : (2017) 1 WLC 125
Motor Vehicles Act, 1988 - Section 163-A, Section 166, Section 168
High Courts06 Apr 2016Dismissed
Meenu Maheshwari Vs Lalit Prabha and Others
Rajasthan High Court · (2016) 2 DNJ 766
Constitution of India, 1950 — Article 227Rajasthan Rent Control Act, 2001 — Section 6, 9
High Courts06 Apr 2016Dismissed
Santosh Bafna Vs Smt. Ritu Nalvaya and another.
Rajasthan High Court · (2016) 2 DNJ 788
Constitution of India, 1950 — Article 227Rajasthan Rent Control Act, 2001 — Section 26
High Courts06 Apr 2016Dismissed
Ritu Nalwaya Vs Sh. Narendra Singh Bapna and another.
Rajasthan High Court · (2016) 2 DNJ 785
Constitution of India, 1950 — Article 227Rajasthan Rent Control Act, 2001 — Section 18
High Courts06 Apr 2016Dismissed
The Central Cooperative Bank Ltd. Bhilwara and Others Vs Shyam Sunder Sharma and Others
Rajasthan High Court · (2016) 2 RLW 1478
High Courts05 Apr 2016Dismissed
M/s. Geo Miller & Co. Vs The State of Rajasthan Pvt. Limited
Rajasthan High Court · (2016) 4 WLC 749
Constitution of India, 1950 - Article 226