High Courts21 Apr 2016Dismissed
Hisar Khan Vs The State of Rajasthan
Rajasthan High Court · (2016) 4 WLC 539
Jaipur Development Act, 1982 - Section 54(1)Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 - Section 88(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 58 of 88
High Courts21 Apr 2016Allowed
Ram Kishore Meena Vs Roop Narain Meena
Rajasthan High Court · (2016) 2 WLCRajUC 427
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2 (2)
High Courts21 Apr 2016Dismissed
State of Rajasthan Vs Khushalchand & Another
Rajasthan High Court · (2016) 3 AICLR 307 : (2016) 2 CriLR 1005 : (2016) 2 RajCriC 692 : (2016) 2 WLCRajUC 199
Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts21 Apr 2016Dismissed
Bhanwar Lal Kalani Vs Shri Sacchiyay Mataji Trust, Osiyan & Another
Rajasthan High Court · (2016) 2 DNJ 905
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts21 Apr 2016Partly Allowed
Sayad Khatun Vs State of Rajasthan
Rajasthan High Court · (2016) 2 DNJ 927
Constitution of India, 1950 - Article 226Rajasthan Land Revenue Act, 1956 - Section 82Rajasthan Tenancy Act, 1955 - Section 232
High Courts20 Apr 2016Dismissed
Deepak Saharan Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RLW 2114
Constitution of India, 1950 - Article 226
High Courts20 Apr 2016Allowed
Dalveer Singh & Others Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 959
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts20 Apr 2016Allowed
Ram Singh. Vs State of Rajasthan
Rajasthan High Court · (2016) 4 RCRCriminal 362 : (2016) 2 RLW 1658
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts20 Apr 2016Allowed
Shyam Lal. Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RLW 1657
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 34, 411, 461
High Courts20 Apr 2016Allowed
Pack Print & Another Vs State of Rajasthan & Another
Rajasthan High Court · (2016) 2 CriLR 940
Copyright Act, 1957 - Section 63, 65, 67ACriminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471
High Courts20 Apr 2016Dismissed
Deepak Sharma - Petitioner @HASH State of Rajasthan and Others
Rajasthan High Court · (2017) 170 AIC 637 : (2016) AIR(Raj) 188 : (2017) 1 CivCC 836 : (2017) 1 DNJ 29 : (2017) 1 RLW 279 : (2016) 4 WLC 687
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 23, Section 27
High Courts20 Apr 2016Partly Allowed
Kamal Kishore Khetawat Vs State of Rajasthan & Others
Rajasthan High Court · (2016) 2 DNJ 929
Constitution of India, 1950 - Article 226Rajasthan Land Revenue Act, 1956 - Section 91
High Courts20 Apr 2016Dismissed
Govind Medical Agencies Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 DNJ 922
Constitution of India, 1950 - Article 226Drugs and Cosmetics Act, 1940 - Section 18(a)(i)(vi), 18(c)Drugs and Cosmetics Rules, 1945 - Rule 65
High Courts18 Apr 2016Dismissed
State of Rajasthan Vs Ashok Nawal
Rajasthan High Court · (2016) 4 CriLR 1735 : (2016) 3 RajCriC 1099 : (2016) 3 RLW 2371
Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts18 Apr 2016Dismissed
Jannati Vs State of Rajasthan
Rajasthan High Court · (2016) 4 DNJ 1539 : (2016) 4 RLW 3066 : (2016) 4 WLC 647 : (2016) 4 WLN 265
Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 81
High Courts18 Apr 2016Dismissed
Mahesh Vyas Vs Rajasthan High Court
Rajasthan High Court · (2016) 4 WLN 71
Constitution of India, 1950 — Article 226Rajasthan Judicial Service Rules, 2010 — Rule 17(ii)
High Courts18 Apr 2016Dismissed
Rajendra Nath Yogi Vs Registrar General, Rajasthan High Court, Jodhpur
Rajasthan High Court · (2016) 3 WLN 407
Constitution of India, 1950 - Article 14, 16Rajasthan Judicial Service Rules, 2010 - Rule 17(ii)
High Courts18 Apr 2016Dismissed
Hakim Khan Vs State of Rajasthan
Rajasthan High Court · (2016) 1 WLCRajUC 755
Rajasthan Municipalities Act, 2009 - Section 55(1), 55(5)
High Courts18 Apr 2016Dismissed
Ganpat Singh and another. Vs Tej Singh and Others
Rajasthan High Court · (2016) 2 DNJ 783 : (2016) 1 WLCRajUC 758
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts18 Apr 2016Dismissed
Hansa Udyog and another. Vs Nand Lal and another.
Rajasthan High Court · (2016) 2 DNJ 770
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27