High Courts26 Apr 2016Partly Allowed
Smt. Amari Vs Sukhraj Gaur and another.
Rajasthan High Court · (2016) 2 DNJ 815 : (2016) RRD 376
Evidence Act, 1872 — Section 65Rajasthan Stamp Act, 1998 — Section 39(a), 39(e)
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 57 of 88
High Courts25 Apr 2016Allowed
Naimish Kumar Singh Vs Union of India
Rajasthan High Court · (2016) 2 WLCRajUC 78
High Courts25 Apr 2016Allowed
Arvind. Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RLW 1715
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 376, 458
High Courts25 Apr 2016Disposed Off
Ranjeet and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 DNJ 817
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7
High Courts23 Apr 2016Dismissed
Barijoriwala's Rolling Mills P. Ltd. Vs Commr. of C. Ex. & Cus.
Rajasthan High Court · (2017) 345 ELT 523
High Courts23 Apr 2016Allowed
National Insurance Co. Ltd. Vs Hira
Rajasthan High Court · (2017) 2 ACC 258 : (2016) 4 DNJ 1521 : (2017) 1 TAC 610 : (2016) 4 WLC 556
Motor Vehicles Act, 1988 — Section 173
High Courts23 Apr 2016Allowed
Lal Chand. Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RLW 1683
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 376(1), 450
High Courts23 Apr 2016Allowed
Jasvinder Singh @ Titu. Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RLW 1664
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 307, 323, 326, 341
High Courts23 Apr 2016Dismissed
Dr. (Smt.) Shobhana Vs Indian Council of Gupta Agriculture Research (ICAR) & Others
Rajasthan High Court · (2016) 2 RLW 1406 : (2017) 1 WLC 261 : (2016) 3 WLN 178
Constitution of India, 1950 - Article 12, 226
High Courts23 Apr 2016Disposed Off
Sher Jang Khan Vs R.S.R.T.C.
Rajasthan High Court · (2016) 2 WLCRajUC 139
Constitution of India, 1950 - Article 226
High Courts23 Apr 2016Dismissed
Mohd. Rafique Vs State of Rajasthan and Others
Rajasthan High Court · (2016) ALLMRCri 468 : (2016) 3 CriCC 717 : (2017) 1 DMC 486 : (2016) 3 HLR 596 : (2016) 3 RajCriC 1050 : (2016) 4 RCRCivil 240 : (2016) 4 RCRCriminal 202 : (2016) 2 RLW 1703 : (2016) 2 WLN 365
Criminal Procedure Code, 1973 (CrPC) — Section 125Protection of Women From Domestic Violence Act, 2005 — Section 18, 19, 2, 20, 21, 22
High Courts22 Apr 2016Disposed off
Smt. Shanti Devi Saksena Vs Narendra Kumar Sethi
Rajasthan High Court · (2017) 1 WLC 509
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts22 Apr 2016Disposed Off
IFCI Ltd. Vs Official Liquidator
Rajasthan High Court · (2016) 3 BankJ 531 : (2017) 2 BC 404 : (2016) 2 DRTC 469 : (2016) 4 RLW 3114 : (2016) 3 WLC 568
Companies (Court) Rules, 1959 — Rule 9Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 19, 30
High Courts22 Apr 2016Allowed
M/s JIL-Aquafil (JV), 5th Floor Vs Rajasthan Urban Infrastructure Development Project
Rajasthan High Court · (2016) 4 WLC 474
Arbitration and Conciliation Act, 1996 - Section 11
High Courts22 Apr 2016Allowed
M/s. Ganesh Containers Movers Syndicate Vs Rajasthan Small Industries Corporation Limited
Rajasthan High Court · (2016) 4 WLC 791
Arbitration and Conciliation Act, 1996 - Section 11
High Courts22 Apr 2016Allowed
Valentine Jewellery (I) Pvt. Ltd. Vs Union of India
Rajasthan High Court · (2016) 338 ELT 109
High Courts22 Apr 2016Allowed
Pinkcity Colurstone Pvt. Ltd. Vs Union of India
Rajasthan High Court · (2016) 338 ELT 111
High Courts22 Apr 2016Dismissed
Jugraj Parihar & Another Vs Achla Ram
Rajasthan High Court · (2016) 2 DNJ 933
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts22 Apr 2016Partly Allowed
Mangilal Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 903
Penal Code, 1860 (IPC) — Section 302, 323
High Courts21 Apr 2016Dismissed
SKD Resorts Pvt. Ltd. Vs Hazari Lal
Rajasthan High Court · (2016) 167 AIC 508 : (2016) 4 CivCC 114 : (2016) 3 WLC 307
Civil Procedure Code, 1908 (CPC) — Section 115