High Courts03 May 2016Allowed
Ganesh Lal Soni Vs State of Rajasthan & Another
Rajasthan High Court · (2016) 2 CriLR 1067
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 498A
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 55 of 88
High Courts03 May 2016Partly Allowed
Kapoora Vs State of Rajasthan
Rajasthan High Court · (2016) 3 AICLR 309 : (2016) 2 CriLR 1052 : (2016) 3 Crimes 557 : (2016) 2 RajCriC 685
Criminal Procedure Code, 1973 (CrPC) - Section 374(ii)Penal Code, 1860 (IPC) - Section 302
High Courts03 May 2016Allowed
Gopaldas Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 1009
Penal Code, 1860 (IPC) - Section 376, 450
High Courts03 May 2016Dismissed
Krishan Lal Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 1007
Penal Code, 1860 (IPC) - Section 323, 376, 450
High Courts03 May 2016Dismissed
Neeraj Jain Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1353
Criminal Procedure Code, 1973 (CrPC) - Section 439(2)Penal Code, 1860 (IPC) - Section 304B, 409, 498A
High Courts03 May 2016Dismissed
Surta Ram Vs Shri Hari Ram
Rajasthan High Court · (2016) 2 DNJ 945
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 226
High Courts03 May 2016Dismissed
State of Rajasthan Vs Mst. Malli and Others
Rajasthan High Court · (2016) 2 DNJ 801 : (2016) RRD 433
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2)
High Courts02 May 2016Disposed Off
Anoop Singh Solanki Vs Family Court No.1, Jaipur & Another
Rajasthan High Court · (2016) 3 DNJ 1032 : (2016) 4 WLN 22
Hindu Marriage Act, 1955 - Section 21(B)(2)
High Courts02 May 2016Disposed Off
Abbott Healthcare Private Ltd. Vs Labour Court, Sriganganagart and others
Rajasthan High Court · (2016) 2 CLR 1074 : (2016) 151 FLR 380
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(1)
High Courts02 May 2016Dismissed
Heera Lal Vs LRs of Devendra Bhatt
Rajasthan High Court · (2016) 3 DNJ 1252
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts02 May 2016Allowed
G.M. Telecom District, BSNL Vs Commr. of C. Ex. & S.T., Jaipur-II
Rajasthan High Court · (2016) 338 ELT 709
High Courts02 May 2016Allowed
Shiv Prasad Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 697
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts29 Apr 2016Allowed
Rajasthan State Mines & Minerals Ltd. Vs Managing Director
Rajasthan High Court · (2017) 1 ArbiLR 284 : (2016) 4 RLW 2914 : (2016) 3 WLC 369
Arbitration and Conciliation Act, 1996 — Section 10, 11
High Courts29 Apr 2016Allowed
Dheli Choudhary Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RLW 2610
Constitution of India, 1950 — Article 226
High Courts29 Apr 2016Disposed Off
Puri Brothers Vs Commissioner of C. Ex. and S.T., Jaipur-I
Rajasthan High Court · (2016) 339 ELT 352
High Courts29 Apr 2016Dismissed
Alsa Ram Meghwal Vs Rajasthan Public Service Commission, Ajmer and another
Rajasthan High Court · (2016) 4 RLW 3106 : (2016) 4 WLC 192 : (2016) 2 WLN 520
Rajasthan State and Subordinate Services (Direct Recruitment by Combined Competitive Examinations) Rules, 1999 - Rule 13(6)
High Courts29 Apr 2016Dismissed
State of Rajasthan Vs Mumtaz Ali Quresi
Rajasthan High Court · (2016) 2 CriLR 947
Criminal Procedure Code, 1973 (CrPC) - Section 378(1), 378(3)Penal Code, 1860 (IPC) - Section 201Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts29 Apr 2016Dismissed
Vinod Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1700 : (2016) 2 RajCriC 822 : (2016) 4 WLC 400
Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 302
High Courts29 Apr 2016Partly Allowed
Hari Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 853
Penal Code, 1860 (IPC) - Section 302, 34
High Courts29 Apr 2016Dismissed
Principal Commissioner of Income Tax Vs M/s Rajasthan State Seed Corporation
Rajasthan High Court · (2016) 386 ITR 267