High Courts10 May 2016Dismissed
Pramod Goyal Vs Union of India
Rajasthan High Court · (2017) 1 RLW 150
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 53 of 88
High Courts10 May 2016Dismissed
Bhagwan Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 98
Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts10 May 2016Disposed Off
State of Rajasthan and Others - Appellants @HASH Jagraj Singh
Rajasthan High Court · (2016) 4 RLW 3087 : (2016) 4 WLC 587
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 - Rule 13(2), Rule 22
High Courts10 May 2016Disposed Off
Janki Lal & Anr. Vs Revenue Board, Rajasthan & Ors.
Rajasthan High Court · (2016) 3 DNJ 1071 : (2016) RRD 612 : (2016) 4 WLN 489 : (2016) 4 WLN 119
Rajasthan Tenancy Act, 1955 - Section 42(b)
High Courts10 May 2016Dismissed
Harish Borana Vs JVVNL & Anr.
Rajasthan High Court · (2016) 3 DNJ 1137
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Rajasthan Rent Control Act, 2001 - Section 23
High Courts10 May 2016Dismissed
Smt. Salma Khatoon & Ors. Vs State of Raj & Ors.
Rajasthan High Court · (2016) 3 DNJ 1127
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts10 May 2016Dismissed
Kuldeep Gargi Vs Bhagwan Das & Ors.
Rajasthan High Court · (2016) 3 DNJ 1091
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts10 May 2016Allowed
Nagu Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1359 : (2016) 3 WLN 310
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 8
High Courts10 May 2016Disposed Off
Chand Ratan Vs Smt. Satyawati
Rajasthan High Court · (2016) 2 DNJ 875
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 - Section 13
High Courts10 May 2016Dismissed
Kasam Khan Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 681 : (2016) 2 WLCRajUC 176
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 143, 427
High Courts10 May 2016Allowed
Chandraveer Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1292
Arms Act, 1959 - Section 17(3)(b)
High Courts09 May 2016Dismissed
Gyarsi Lal & others Vs Prabhu & Ors.
Rajasthan High Court · (2016) 3 DNJ 1060 : (2016) 3 WLN 483
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 3, Order 9 Rule 9
High Courts09 May 2016Allowed
Jagdish & Others Vs Prahlad & Others
Rajasthan High Court · (2016) 3 DNJ 1054 : (2016) RRD 513
Rajasthan Tenancy Act, 1955 - Section 212
High Courts06 May 2016Allowed
State of Rajasthan and Another - Appellants @HASH Smt. Sumani Kumari
Rajasthan High Court · (2016) 4 RLW 2975
General Nursing Training Course Rules, 1990 - Rule 9(ii)Rajasthan Service Rules, 1951 - Rule 112, Rule 97
High Courts06 May 2016Allowed
Dara Singh alias Didar Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriCC 360 : (2016) 2 WLCRajUC 713
Penal Code, 1860 (IPC) - Section 302, Section 397, Section 404
High Courts06 May 2016Dismissed
Vinod Sharma Vs State of Rajasthan through Public Prosecutor
Rajasthan High Court · (2016) 2 CriLR 1015 : (2016) 3 RajCriC 1073 : (2017) 1 RLW 538 : (2016) 4 WLC 701
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302, 394
High Courts06 May 2016Dismissed
Secretary, Rajasthan Housing Board Vs Union of India & Ors.
Rajasthan High Court · (2016) 3 DNJ 1046
Consumer Protection Act, 1986 - Section 27, 27(1), 27(2), 27(3)
High Courts06 May 2016Allowed
M/s. Nayak Construction Vs State of Rajasthan & Others
Rajasthan High Court · (2017) AIR(Raj) 12 : (2016) 3 WLN 1
Constitution of India, 1950 - Article 14
High Courts06 May 2016Dismissed
Mathura Lal & Ors. Vs Gopal Lal & Ors.
Rajasthan High Court · (2016) 3 DNJ 1145
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1A(3)
High Courts06 May 2016Dismissed
Ram Singh Bharti Vs Board of Revenue
Rajasthan High Court · (2016) 3 DNJ 1246 : (2016) RRD 703