High Courts13 May 2016Allowed
CIT, Bikaner Vs Ravi Mathur
Rajasthan High Court · (2017) 1 WLC 387
Income Tax Act, 1961 - Section 132(1), Section 132(4)
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 52 of 88
High Courts13 May 2016Disposed Off
Abhyutthanam Society Vs State of Rajasthan
Rajasthan High Court · (2016) AIR(Raj) 164 : (2016) 4 RLW 3045 : (2016) 4 WLC 63
Constitution of India, 1950 — Article 21ARight of Children to Free and Compulsory Education Act, 2009 — Section 2(e)
High Courts13 May 2016Disposed Off
Manju Devi Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 627
High Courts13 May 2016Dismissed
M/s Raj Soda Water Vs M/s Royal Rose Industries
Rajasthan High Court · (2017) 69 PTC 387 : (2016) 3 RLW 2320 : (2016) 3 WLN 513
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts13 May 2016Dismissed
Madan Lal Vs Nand Lal
Rajasthan High Court · (2016) 3 DNJ 1142
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14, Order 8 Rule 1A(3), 151
High Courts13 May 2016Dismissed
Chandan Singh Vs Pratap Singh
Rajasthan High Court · (2016) 3 DNJ 1265
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts13 May 2016Dismissed
Gulab Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 DNJ 1309 : (2016) RRD 679 : (2016) 4 WLC 305
Rajasthan Land Revenue Act, 1956 - Section 91
High Courts13 May 2016Dismissed
Prem Chand Vs Ram Prasad
Rajasthan High Court · (2016) 4 WLN 28
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 96
High Courts13 May 2016Dismissed
Kishore Chand Vs UIT, Sriganganagar
Rajasthan High Court · (2016) 3 DNJ 1242
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts12 May 2016Dismissed
Sunil Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1483 : (2017) 1 RajCriC 92
Penal Code, 1860 (IPC) — Section 376, 457
High Courts12 May 2016Dismissed
Neeraj Kumar - Petitioner @HASH State of Rajasthan and Others
Rajasthan High Court · (2017) AIR(Raj) 1 : (2016) 4 RLW 2753 : (2017) 1 WLC 272
Constitution of India, 1950 - Article 20(2), Article 226, Article 227
High Courts12 May 2016Dismissed
Bhagwana through LR Vs Kajod through LRs
Rajasthan High Court · (2016) 4 WLN 395
Constitution of India, 1950 - Article 226, Article 227Rajasthan Land Revenue Act, 1956 - Section 126Rajasthan Tenancy Act, 1955 - Section 188, Section 88
High Courts12 May 2016Allowed
Smt. Santosh Jilowa & Others Vs State of Rajasthan & Others
Rajasthan High Court · (2016) 2 DNJ 947 : (2017) 1 WLCRajUC 447
Constitution of India, 1950 - Article 226
High Courts12 May 2016Dismissed
Hosihyar Singh Vs Anita
Rajasthan High Court · (2016) 2 WLCRajUC 133
Criminal Procedure Code, 1973 (CrPC) - Section 451Penal Code, 1860 (IPC) - Section 323, 406, 498A
High Courts12 May 2016Dismissed
Dharampal Singh Vs Manager Gulshan Chemicals Ltd. and another.
Rajasthan High Court · (2016) 3 CLR 530 : (2016) 2 DNJ 772 : (2016) 150 FLR 352
Industrial Disputes Act, 1947 — Section 10
High Courts11 May 2016Dismissed
Sampat Bai Vs State of Rajasthan
Rajasthan High Court · (2016) 4 WLN 431
High Courts11 May 2016Allowed
Jagphool @ Nanhe and Others Vs State of Rajasthan through Public Prosecutor
Rajasthan High Court · (2016) 4 CriCC 687 : (2016) 2 CriLR 988 : (2016) 3 RajCriC 993 : (2017) 1 RLW 552 : (2016) 4 WLC 78
Penal Code, 1860 (IPC) - Section 149, 307, 395, 396
High Courts11 May 2016Allowed
Uttam Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1285
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 498A
High Courts11 May 2016Dismissed
State of Rajasthan Vs Ram Kumar Choudhary
Rajasthan High Court · (2016) 2 RajCriC 852
Criminal Procedure Code, 1973 (CrPC) - Section 378Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts11 May 2016Disposed Off
Suman Bhaskar Vs Surendra Singh Khichar
Rajasthan High Court · (2016) 4 CivCC 5 : (2016) 2 DNJ 799 : (2016) 2 WLCRajUC 181
Hindu Marriage Act, 1955 — Section 13(1)