High Courts18 May 2016Allowed
Ranveer Singh Vs National Insurance Co.
Rajasthan High Court · (2016) 3 RLW 2546
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Motor Vehicles Act, 1988 — Section 155, 166
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 51 of 88
High Courts18 May 2016Allowed
Sampat Punia Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2169
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 147, Section 332, Section 353Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)(x)
High Courts18 May 2016Allowed
Ramesh Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 293
Penal Code, 1860 (IPC) — Section 447
High Courts18 May 2016Dismissed
Commissioner of Income Tax Vs M/s. Mehru Electricals & Mechanical Engineers Pvt. Ltd.
Rajasthan High Court · (2016) 289 CurTR 332 : (2016) 388 ITR 169
Income Tax Act, 1961 — Section 32(1)(ii)
High Courts18 May 2016Dismissed
Amrit Lal & Ors. Vs Heera Ram & Anr.
Rajasthan High Court · (2016) 3 DNJ 1151
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts18 May 2016Disposed Off
Mess Committee, Konark Officer's Mess Vs Prem Ram & Another
Rajasthan High Court · (2016) 150 FLR 786 : (2016) LIC 4203 : (2016) 4 LLJ 249 : (2016) 4 RLW 3080 : (2016) 3 SCT 293 : (2017) 1 WLC 61 : (2016) 3 WLN 291
Industrial Disputes Act, 1947 - Section 17B
High Courts18 May 2016Dismissed
Commissioner of Income Tax, Jaipur-II Vs Garment Exporters Association of Rajasthan
Rajasthan High Court · (2016) 289 CurTR 652 : (2016) 386 ITR 20
High Courts18 May 2016Allowed
Commissioner of Central Excise, Jaipur Vs Man Structurals Pvt. Ltd.
Rajasthan High Court · (2016) 338 ELT 36
High Courts18 May 2016Allowed
Narayan Agarwal Vs Kalyan Singh Jodha
Rajasthan High Court · (2016) 3 WLN 216
High Courts18 May 2016Dismissed
Kailash Vs State of Rajasthan
Rajasthan High Court · (2017) 170 AIC 633 : (2016) 4 CriLR 1707 : (2016) 2 RajCriC 875 : (2016) 4 RLW 3459 : (2016) 4 WLC 691
Criminal Procedure Code, 1973 (CrPC) - Section 437A, 482
High Courts17 May 2016Allowed
Mool Chand Vs LRs of Kishore Mal
Rajasthan High Court · (2016) 3 DNJ 1257
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, 152
High Courts17 May 2016Disposed Off
Shyam Sunder Vs Naseeb Kaur
Rajasthan High Court · (2016) 3 DNJ 1253
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2
High Courts17 May 2016Dismissed
Dan Singh Vs Union of India
Rajasthan High Court · (2016) 3 CLR 152 : (2016) 151 FLR 992 : (2016) 151 FLR 725 : (2016) 4 LLJ 181
Industrial Disputes Act, 1947 - Section 10, 25F, 25H
High Courts16 May 2016Dismissed
State of Rajasthan Vs Sharda
Rajasthan High Court · (2016) 3 RajCriC 1201
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302
High Courts16 May 2016Allowed
Sahab Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 172
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 May 2016Allowed
Smt. Aapu Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 504
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts16 May 2016Dismissed
Ramesh Chandra & Ors. Vs Learned Addl District Judge No.1, Chittorgarh & Ors.
Rajasthan High Court · (2016) 3 DNJ 1134
Rajasthan Stamp Act, 1998 - Section 39Registration Act, 1908 - Section 17, 49
High Courts16 May 2016Dismissed
LRs. of Smt. Kishan Pyari & Ors. Vs Smt. Bhanwari Devi
Rajasthan High Court · (2016) 3 DNJ 1099
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151
High Courts13 May 2016Dismissed
State of Rajasthan Vs Hanuman Jat
Rajasthan High Court · (2017) 1 RLW 525
Constitution of India, 1950 - Article 14, Article 16(4)
High Courts13 May 2016Allowed
Bhambri Devi Vs Manju Sharma
Rajasthan High Court · (2017) 1 WLC 101
Arbitration and Conciliation Act, 1996 - Section 11