High Courts25 May 2016Partly Allowed
Hakam Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1294 : (2016) 3 RajCriC 986 : (2016) 3 WLN 354
Rajasthan Excise Act, 1950 - Section 19, 54
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 49 of 88
High Courts24 May 2016Dismissed
Anju Vs High Court of Judicature for Rajasthan at Jodhpur
Rajasthan High Court · (2016) 4 WLN 34
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts24 May 2016Partly Allowed
Sabir Alias Shabbir Vs The State of Rajasthan
Rajasthan High Court · (2016) CriLJ 4686 : (2016) 4 RLW 3308 : (2016) 4 WLC 1
Penal Code, 1860 (IPC) — Section 302, 376(2)(g)
High Courts24 May 2016Partly Allowed
Shiv Charan Lal Vs State of Rajasthan
Rajasthan High Court · (2016) LIC 3599 : (2017) 1 RLW 131 : (2017) 1 WLC 59
Constitution of India, 1950 — Article 309Rajasthan Pension Rules, 1996 — Rule 3(p), 6(1)(b)
High Courts24 May 2016Allowed
Lokesh Kumar Vs State of Rajasthan & Ors.
Rajasthan High Court · (2016) 3 DNJ 1156
Constitution of India, 1950 - Article 226
High Courts24 May 2016Disposed Off
Union of India & Ors. Vs A Cube Associates
Rajasthan High Court · (2016) 3 DNJ 1011
Arbitration and Conciliation Act, 1996 - Section 11(6), 36
High Courts24 May 2016Dismissed
Mst. Dakha & Ors. Vs Board of Revenue & Ors.
Rajasthan High Court · (2016) 3 DNJ 1112 : (2016) RRD 509
Rajasthan Land Revenue Act, 1956 - Section 136Rajasthan Tenancy Act, 1955 - Section 188, 88
High Courts24 May 2016Allowed
Dhapa Bai (deceased) through her legal representatives & Ors. Vs Roop Narain & Ors.
Rajasthan High Court · (2016) 3 DNJ 1114
Rajasthan Co-operative Societies Act, 1965 - Section 75
High Courts24 May 2016Allowed
Institute of Banking Personnel Selection Vs Aman Nagar
Rajasthan High Court · (2016) 2 WLCRajUC 170
High Courts24 May 2016Dismissed
Atar Singh Vs Board of Revenue
Rajasthan High Court · (2016) 3 DNJ 1179 : (2016) RRD 640
Rajasthan Tenancy Act, 1955 - Section 183, 42
High Courts23 May 2016Allowed
Mohini Devi Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RajCriC 1222
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120, Section 406, Section 420, Section 467, Section 468, Section 471
High Courts23 May 2016Dismissed
The State of Rajasthan Vs Bhagawati Lal
Rajasthan High Court · (2016) 3 DNJ 1371
Industrial Disputes Act, 1947 — Section 25F
High Courts23 May 2016Dismissed
Ms. Abha Kumari Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 179
Constitution of India, 1950 — Article 226
High Courts23 May 2016Allowed
Badam Bai Vs Devi Lal Verma
Rajasthan High Court · (2016) 2 DNJ 996
Hindu Marriage Act, 1955 - Section 11
High Courts23 May 2016Partly Allowed
Oriental Insurance Company Ltd. & Anr. Vs Smt. Tulsi Devi & Ors.
Rajasthan High Court · (2016) 3 DNJ 1147
Motor Vehicles Act, 1988 - Section 171
High Courts23 May 2016Dismissed
Dhamu Builders & Developers (M/s.) Vs Korel Infragold Pvt. Ltd.
Rajasthan High Court · (2016) 3 DNJ 1299
Arbitration and Conciliation Act, 1996 - Section 8
High Courts23 May 2016Dismissed
Rajendra Kumar Seth Vs State of Rajasthan
Rajasthan High Court · (2016) 3 DCR 649
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 467, Section 468, Section 471
High Courts23 May 2016Allowed
Angrej Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1318 : (2016) 2 WLCRajUC 96
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12
High Courts23 May 2016Dismissed
Jamil Ahmed Usta Vs Additional Collector Cum Secretary
Rajasthan High Court · (2016) 3 CLR 155 : (2016) 151 FLR 540
Industrial Disputes Act, 1947 - Section 10(1), 25F
High Courts20 May 2016Allowed
Hansraj S/o Shri Madanlal Vs State of Rajasthan through Public Prosecutor
Rajasthan High Court · (2016) 3 RajCriC 1184
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 147, Section 149, Section 149, Section 149, Section 149, Section 149, Section 149, Section 302, Section 307, Section 323, Section 324, Section 325, Section 326