High Courts27 May 2016Allowed
Bhagwan Das Vs State of Rajasthan
Rajasthan High Court · (2016) AIRCC 2295 : (2016) 3 RLW 2556 : (2016) 3 WLN 503
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 48 of 88
High Courts26 May 2016Dismissed
Nahar Singh Alias Nahra Alias Nara Vs State of Rajasthan
Rajasthan High Court · (2016) 4 RLW 3358 : (2017) 1 WLC 10
Penal Code, 1860 (IPC) - Section 302, Section 304, Section 34
High Courts26 May 2016Dismissed
Commissioner of Income Tax Vs M/s. Rajasthan State Ganganagar Sugar Mills Ltd.
Rajasthan High Court · (2017) 393 ITR 421
Income Tax Act, 1961 - Section 145A, Section 36(1)(va), Section 37(1), Section 43B
High Courts26 May 2016Allowed
Lokesh Singhal Vs Staff Selection Commission
Rajasthan High Court · (2016) 2 WLCRajUC 103
High Courts26 May 2016Allowed
Ramswaroop Vs State of Rajasthan
Rajasthan High Court · (2016) 4 WLC 624
Penal Code, 1860 (IPC) - Section 302, Section 84, Section 85
High Courts26 May 2016Dismissed
Rahul Pareek Vs State of Rajasthan
Rajasthan High Court · (2017) 2 CriCC 500 : (2017) CriLJ 721 : (2016) 4 CriLR 1653 : (2017) 1 RLW 181 : (2016) 4 WLC 457 : (2017) 1 WLN 148
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 167Penal Code, 1860 (IPC) — Section 120B
High Courts26 May 2016Partly Allowed
Rajendra Kumar Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 873
Penal Code, 1860 (IPC) - Section 363, 366, 376, 511
High Courts26 May 2016Dismissed
Sharda (Smt.) - Petitioner @HASH State of Rajasthan and Another
Rajasthan High Court · (2016) 4 RLW 2769 : (2017) 1 WLC 542
Rajasthan Municipalities Act, 1959 - Section 330, Section 337
High Courts26 May 2016Disposed Off
R.S. Industries (Rolling Mills) Ltd. Vs Union of India
Rajasthan High Court · (2016) 338 ELT 666
High Courts26 May 2016Dismissed
Tata AIG General Insurance Co. Ltd. Vs Smt. Gita Devi
Rajasthan High Court · (2016) 3 DNJ 1296 : (2016) 4 RLW 2643 : (2016) 4 WLN 61
Motor Vehicles Act, 1988 - Section 173
High Courts26 May 2016Disposed Off
Bhala Ram Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 849
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323, 427
High Courts26 May 2016Disposed Off
M/s Maheshwari Tea Company Pvt. Ltd Vs M/s Vijay Agencies
Rajasthan High Court · (2016) 163 AIC 875 : (2016) AIR(Raj) 161 : (2016) 2 DNJ 961 : (2016) 67 PTC 116 : (2017) 1 RAJ 350 : (2016) 3 RCRCivil 5 : (2016) 2 WLCRajUC 92
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts25 May 2016Dismissed
United India Insurance Co. Ltd Vs Nenu Devi
Rajasthan High Court · (2016) 4 WLN 26
Motor Vehicles Act, 1988 — Section 166
High Courts25 May 2016Disposed Off
Nitesh Kumar Goyal and Others - Appellants @HASH Maharaja Ganga Singh University, Bikaner and Another
Rajasthan High Court · (2016) 4 RLW 3061 : (2017) 1 WLC 6
High Courts25 May 2016Allowed
Kheem Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2185
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 308, Section 34, Section 367
High Courts25 May 2016Dismissed
Shree Chand Vs Civil Judge (Sr. Div.)
Rajasthan High Court · (2017) 173 AIC 474 : (2016) AIR(Raj) 191 : (2017) 1 CivCC 800 : (2016) 4 DNJ 1515 : (2017) 1 RLW 800 : (2017) 1 RLW 60 : (2017) 1 WLC 68 : (2017) 1 WLN 218
Constitution of India, 1950 — Article 226, 227Registration Act, 1908 — Section 17, 49
High Courts25 May 2016Allowed
Chandra Prakash Agarwal Vs Ridhkaran Parasrampuria & Ors.
Rajasthan High Court · (2017) 170 AIC 649 : (2016) AIRCC 2755 : (2016) 3 DNJ 1106 : (2017) 1 RLW 144 : (2016) 4 WLC 493
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226
High Courts25 May 2016Partly Allowed
Prabhu Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1312
Penal Code, 1860 (IPC) - Section 302, 451
High Courts25 May 2016Disposed Off
Malkiat Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1732 : (2016) 2 RajCriC 871
Penal Code, 1860 (IPC) - Section 498A
High Courts25 May 2016Dismissed
Commissioner of Central Excise, Udaipur Vs Mangalam Cement Ltd.
Rajasthan High Court · (2016) 338 ELT 719