High Courts20 May 2016Allowed
A2Z Waste Management (Jaipur) Limited Vs Jaipur Municipal Corporation
Rajasthan High Court · (2017) 1 RLW 426 : (2017) 1 WLC 212
Arbitration and Conciliation Act, 1996 - Section 11, Section 12(5)
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 50 of 88
High Courts20 May 2016Allowed
Kalawati Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLC 527
Penal Code, 1860 (IPC) - Section 147, Section 149, Section 302, Section 307, Section 323, Section 324, Section 326
High Courts20 May 2016Allowed
Subhash Chander Vs Divisional Commissioner, Bikaner
Rajasthan High Court · (2016) 2 WLCRajUC 197
Constitution of India, 1950 — Section 226
High Courts20 May 2016Dismissed
Kailash Devi - Petitioner @HASH State of Rajasthan and Others
Rajasthan High Court · (2016) 4 RLW 2731
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)`, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420, Section 506
High Courts20 May 2016Dismissed
Kalyanmal @ Lala Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 695
Penal Code, 1860 (IPC) - Section 120B, Section 120B, Section 201, Section 302
High Courts20 May 2016Dismissed
Commissioner of Income Tax, Udaipur Vs M/s. Hindustan Zinc Ltd.
Rajasthan High Court · (2016) 290 CurTR 322 : (2017) 393 ITR 264
Income Tax Act, 1961 - Section 147, Section 148
High Courts20 May 2016Dismissed
Bhanwari Devi Vs Arvind Kumar
Rajasthan High Court · (2017) 171 AIC 819 : (2016) AIR(Raj) 198 : (2017) 1 DNJ 14 : (2017) 1 RLW 152 : (2016) 4 WLC 739
Registration Act, 1908 - Section 17Stamp Act, 1899 - Section 35
High Courts20 May 2016Dismissed
Lacha Ram & Anr. Vs State of Rajasthan & Ors.
Rajasthan High Court · (2016) 3 DNJ 1149
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts20 May 2016Allowed
Jagdish Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1685 : (2016) 2 RajCriC 880 : (2016) 4 RLW 3464 : (2017) 1 WLC 53
Atomic Energy Act, 1962 - Section 14, 24Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 379
High Courts20 May 2016Disposed Off
Lala Ram Panchal Vs Smt. Sangeeta @ Lekha Devi Panchal
Rajasthan High Court · (2016) 2 DNJ 877
Constitution of India, 1950 - Article 226Hindu Marriage Act, 1955 - Section 21B
High Courts19 May 2016Dismissed
Secretary, Krishi Upaj Mandi Samiti, Sriganganagar Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 8
Criminal Procedure Code, 1973 (CrPC) - Section 378Rajasthan Agricultural Produce Markets Act, 1961 - Section 28(2), Section 37(2)
High Courts19 May 2016Allowed
Shobha Mutha Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 184
High Courts19 May 2016Allowed
Amit Gujrati Vs The State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 91
Rajasthan Municipalities (Safai Employees Service) Rules, 2012 — Rule 9
High Courts19 May 2016Dismissed
New India Assurance Co. Ltd. - Appellant @HASH Kailash Chandra and Others
Rajasthan High Court · (2016) 4 RLW 2734
Motor Vehicles Act, 1988 - Section 149(2)(a) (ii), Section 166
High Courts19 May 2016Dismissed
Rajesh Vs Oriental Insurance Company Ltd. & Ors.
Rajasthan High Court · (2016) 3 DNJ 1066
Motor Vehicles Act, 1988 - Section 173
High Courts19 May 2016Dismissed
Oriental Insurance company Ltd. Vs Smt. Parwati Devi and Ors.
Rajasthan High Court · (2016) 3 DNJ 1024
Motor Vehicles Act, 1988 - Section 173
High Courts19 May 2016Allowed
Dil Bahadur Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriLR 1329
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts19 May 2016Disposed Off
Paramjeet Gujral Vs State of Rajasthan
Rajasthan High Court · (2016) 3 WLN 429
Rajasthan High Court of Judicature Rules, 1952 - Rule 134
High Courts19 May 2016Allowed
Anand Purohit and Others - Petitioners @HASH State of Rajasthan and Others
Rajasthan High Court · (2016) 4 RLW 2661
Constitution of India, 1950 - Article 14, Article 226
High Courts18 May 2016Allowed
Dhan Raj Vaishnav Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 101
Constitution of India, 1950 - Article 21Rajasthan Prevention of Anti-Social Activities Act, 2006 - Section 3(1)